Tribunals and Commissions23 Aug 2004Appeal dismissed
Uttaranchal Power Corporation Ltd. Vs ANAND PRAKASH
National Consumer Disputes Redressal Commission · 2005 1 CLT 551 : 2005 1 CPC 198 : 2005 1 CPJ 18
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 814 of 1,389
Tribunals and Commissions23 Aug 2004Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs M.S. KOHLI
National Consumer Disputes Redressal Commission · 2004 3 CLT 565 : 2004 3 CPR 697 : 2004 4 CPJ 286
Tribunals and Commissions23 Aug 2004Appeal partly allowed
MADHU GOYAL Vs VIMAL MEDICAL HALL
National Consumer Disputes Redressal Commission · 2004 3 CLT 568 : 2004 3 CPR 649 : 2004 4 CPJ 288
Tribunals and Commissions23 Aug 2004Appeal disposed of
SATENDER Vs VED PAL SHARMA
National Consumer Disputes Redressal Commission · 2004 3 CLT 546 : 2004 3 CPR 710 : 2004 4 CPJ 294
Tribunals and Commissions23 Aug 2004Appeal allowed
R.P. Vohra Vs EXECUTIVE ENGINEER, MUNICIPAL CORPORATION, PUBLIC HEALTH DIVISION NO. 2
National Consumer Disputes Redressal Commission · 2004 4 CPJ 464 : 2005 1 CLT 169
Tribunals and Commissions23 Aug 2004Appeal allowed
JET AIRWAYS INDIA (P.) LTD. Vs DIPAK BHATTACHARYA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 607 : 2005 1 CLT 255 : 2005 1 CPR 12
Tribunals and Commissions23 Aug 2004Appeal dismissed
Kuldip Singh Vs JOSHI AUTO ZONE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 611 : 2005 1 CLT 422
Tribunals and Commissions20 Aug 2004Appeal dismissed
C.M.C. LIMITED Vs PRAVEEN KUMAR TYAGI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 392
Tribunals and Commissions20 Aug 2004Appeal dismissed
SHALIMAR ESTATES PVT. LTD. Vs MRS. RASHMI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 481
Tribunals and Commissions19 Aug 2004
Madhu Sood Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 2 CPJ 350
Tribunals and Commissions19 Aug 2004Appeal partly allowed
H.S. GILL Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2004 3 CPJ 616
Tribunals and Commissions19 Aug 2004Appeal dismissed
HFCL INFOTEL LIMITED Vs ASHOK PATHANIA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 603
Tribunals and Commissions19 Aug 2004Appeal dismissed
GOODYEAR INDIA LTD. Vs Om Prakash
National Consumer Disputes Redressal Commission · 2004 4 CPJ 755 : 2005 1 CPR 318
Tribunals and Commissions18 Aug 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs PATEL PARSOTAMBHAI GIRDHARBHAI
National Consumer Disputes Redressal Commission · 2004 3 CLT 442 : 2004 3 CPR 131 : 2004 4 CPJ 45 : 2005 1 CLT 82 : 2005 1 CPR 213
Tribunals and Commissions18 Aug 2004Appeal dismissed
RAGHAVENDRA RAO Vs DIRECTOR GENERAL, DEPTT. OF POST
National Consumer Disputes Redressal Commission · 2004 4 CPJ 400
Tribunals and Commissions18 Aug 2004Appeal dismissed
BRIDGESTONE INDIA PVT. LTD. Vs MUNNA LAL GUPTA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 409
Tribunals and Commissions18 Aug 2004Appeal dismissed
Kinetic Engineering Ltd. Vs SHASHI DHAR SHARMA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 444
Tribunals and Commissions17 Aug 2004Appeal disposed of
NAND KISHORE BHARDWAJ Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2005 1 CPC 703 : 2005 2 CPJ 439 : 2005 2 CPR 369
Tribunals and Commissions16 Aug 2004Appeal dismissed
C.S.I. MISSION HOSPITAL Vs THIRU RAMACHANDRAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 271
Tribunals and Commissions16 Aug 2004Appeal dismissed
Union of India Vs ASHISH KAPOOR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 382