Tribunals and Commissions30 Aug 2004Appeal partly allowed
K.G. GHAWARI Vs ANBROS MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 44
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 813 of 1,389
Tribunals and Commissions30 Aug 2004Appeal partly allowed
PUNJAB ALLOYS PRIVATE LIMITED Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 2 CLT 322 : 2005 2 CPJ 452 : 2005 2 CPR 352
Tribunals and Commissions30 Aug 2004petition is dismissed
ANIL U.PANDEY Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 27 : 2005 1 CLT 189 : 2005 1 CPC 273 : 2005 1 CPR 10 : 2005 3 CPJ 21
Tribunals and Commissions27 Aug 2004
B.K. GHOSH Vs P. MAULICK
National Consumer Disputes Redressal Commission · 2005 1 CPJ 737 : 2005 2 CLT 74
Tribunals and Commissions26 Aug 2004
PERCY DOCTOR Vs SONA DEVELOPERS
National Consumer Disputes Redressal Commission · 2004 3 CLT 357 : 2004 3 CPR 380 : 2004 4 CPJ 285
Tribunals and Commissions26 Aug 2004Appeal dismissed
Life Insurance Corporation of India Vs Rehana Begum
National Consumer Disputes Redressal Commission · 2004 3 CLT 548 : 2004 3 CPR 503 : 2004 4 CPJ 292
Tribunals and Commissions26 Aug 2004
HEMA ELECTRONICS Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CLT 556 : 2004 3 CPR 681 : 2004 4 CPJ 300
Tribunals and Commissions26 Aug 2004Appeal disposed of
CHHATTISGARH GRIH NIRMAN MANDAL Vs PREMSAGAR @ SUKHSAGAR MALHOTRA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 56
Tribunals and Commissions26 Aug 2004Appeal dismissed
ARVIND KAUR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 603 : 2005 1 CLT 442
Tribunals and Commissions26 Aug 2004Appeals allowed
Satish Kumar Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 654
Tribunals and Commissions26 Aug 2004
HELIWAL COLD STORAGE PVT. LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPR 730 : 2005 1 CPJ 695 : 2005 2 CLT 85
Tribunals and Commissions26 Aug 2004Appeals dismissed
MANJARI DESHPANDE Vs ISPAT EMPLOYEES CO-OP., CREDIT SOCIETY, BHILAI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 705
Tribunals and Commissions25 Aug 2004Appeal dismissed
SUPTD. OF POST OFFICES Vs ANAND PRAKASH BANSAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 137
Tribunals and Commissions25 Aug 2004
Power Grid Corporation Of India Ltd. Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 251
Tribunals and Commissions25 Aug 2004Appeal allowed
SURAJ BHAN Vs Krishan Lal
National Consumer Disputes Redressal Commission · 2004 4 CPJ 335 : 2005 1 CLT 48
Tribunals and Commissions24 Aug 2004Appeals partly allowed
PRAFULBHAI MANIBHAI PATEL Vs Union of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 607
Tribunals and Commissions24 Aug 2004Appeal dismissed
KANCHAN VERMA Vs WHIRLPOOL OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 499 : 2004 3 CPR 597 : 2004 4 CPJ 213
Tribunals and Commissions24 Aug 2004Appeals dismissed
B.S.E.S. YAMUNA POWER LIMITED Vs BUDDHA KANTI BASU
National Consumer Disputes Redressal Commission · 2005 2 CPJ 376
Tribunals and Commissions24 Aug 2004
BIKASH KUMAR PAUL Vs SARADA CONSTRUCTION CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 641
Tribunals and Commissions24 Aug 2004Appeal dismissed
DELHI VIDYUT BOARD Vs PURAN MAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 682