Tribunals and Commissions06 Sept 2004Appeal dismissed
MEMBER-SECRETARY, BOARD OF TRUSTEES, RAJ. STATE PENSIONERS MEDICAL CONCESSION SCHEME Vs SHIV KARAN JOSHI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 106
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 812 of 1,389
Tribunals and Commissions06 Sept 2004Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs S. KRISHAN ANAND
National Consumer Disputes Redressal Commission · 2004 4 CPJ 433
Tribunals and Commissions06 Sept 2004
Shailendra Singh Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CLT 280 : 2005 1 CPR 92 : 2005 2 CPJ 471
Tribunals and Commissions03 Sept 2004Appeal partly allowed
A.P.M.G. (PLI), ORISSA CIRCLE Vs MUKUNDALAL PANDA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 634 : 2005 1 CLT 423 : 2005 1 CPR 141
Tribunals and Commissions03 Sept 2004Appeal dismissed
SUB-POSTMASTER, MALISAHI POST OFFICE Vs BANSIDHAR GURU
National Consumer Disputes Redressal Commission · 2004 4 CPJ 543 : 2005 1 CPR 306
Tribunals and Commissions03 Sept 2004Appeal dismissed
CESCO Vs Nirmal Chandra Nayak
National Consumer Disputes Redressal Commission · 2004 4 CPJ 656 : 2005 1 CLT 468 : 2005 1 CPR 256
Tribunals and Commissions03 Sept 2004Appeal disposed of
BARIPADPA MUNICIPALITY Vs KANAKALATA BEHURIA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 754 : 2005 1 CPR 499
Tribunals and Commissions03 Sept 2004
DIPTIMAYEE SAHU Vs ICICI BANK LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 99
Tribunals and Commissions02 Sept 2004Dismissed
RAJASTHAN STATE ELECTRICITY BOARD Vs STATE BANK OF BIKANER, JAIPUR
National Consumer Disputes Redressal Commission · 2005 1 CLT 186 : 2005 1 CPC 285 : 2005 1 CPR 13
Tribunals and Commissions02 Sept 2004Appeal dismissed
KAMLADEVI BISNOI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPC 691 : 2005 2 CLT 224 : 2005 2 CPJ 75
Tribunals and Commissions02 Sept 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs Gurdeep Singh
National Consumer Disputes Redressal Commission · 2005 1 CPJ 465
Tribunals and Commissions02 Sept 2004Appeal allowed
BHASANT BALLABH TEWARI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 760
Tribunals and Commissions02 Sept 2004
AQUADEV INDIA LTD. Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 23
Tribunals and Commissions01 Sept 2004Appeal dismissed
MAZHARUDDINBHAI S. KAZI Vs Ashok Mehta
National Consumer Disputes Redressal Commission · 2005 1 CPJ 552
Tribunals and Commissions31 Aug 2004
MANASA READY MADE AND CLOTH CENTRE Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 4 CPJ 194 : 2005 1 CPR 57
Tribunals and Commissions31 Aug 2004Appeal partly allowed
BANK OF BARODA Vs RAM SWAROOP AHUJA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 397
Tribunals and Commissions31 Aug 2004Appeal disposed of
HCL LIMITED Vs MANOJ DWIVEDI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 770
Tribunals and Commissions31 Aug 2004
SEEMA DEVI Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2005 4 CPJ 102 : 2006 1 CPC 51
Tribunals and Commissions30 Aug 2004Appeal dismissed
SATEESH KUMAR Vs PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION
National Consumer Disputes Redressal Commission · 2005 2 CPJ 483
Tribunals and Commissions30 Aug 2004Appeal disposed of
VIKRAM SINGH (SINCE DECEASED) Vs Punjab Urban Planning and Development Authority
National Consumer Disputes Redressal Commission · 2005 2 CPJ 117