Tribunals and Commissions22 Sept 2004Appeal dismissed
B.S.N.L. Vs JAYANTI PRASAD NAUTIYAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 811
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 810 of 1,389
Tribunals and Commissions22 Sept 2004Appeal partly allowed
POST MASTER, JWALAPUR Vs RAJNISH MEHROTRA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 817
Tribunals and Commissions22 Sept 2004Appeal partly allowed
G.R. SINGH Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2004 4 CPJ 824
Tribunals and Commissions22 Sept 2004Appeal dismissed
Uttaranchal Power Corporation Ltd. Vs BHOPAL SINGH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 828
Tribunals and Commissions22 Sept 2004Appeal dismissed
B.S.E.S. YAMUNA POWER LTD. Vs ANJANA SETHI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 85
Tribunals and Commissions21 Sept 2004Appeal allowed
P.L. BANERJEE Vs BHAIRAB SADHUKHAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 411
Tribunals and Commissions21 Sept 2004Appeal disposed of
KHANNA AUTOMOBILES Vs H.S. REKHI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 781 : 2005 1 CPR 317
Tribunals and Commissions20 Sept 2004Appeal disposed of
AGRO GOLD PLANTATION AND RESORTS LTD. Vs K.D. MULEY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 681 : 2005 1 CPR 246
Tribunals and Commissions17 Sept 2004Appeal allowed
R.K. AGGARWAL Vs GENERAL MANAGER, NORTHERN RAILWAYS
National Consumer Disputes Redressal Commission · 2005 1 CPC 615 : 2005 1 CPJ 282
Tribunals and Commissions17 Sept 2004Appeal allowed
SUPREME AUTOMOBILES Vs RAMESH CHANDRA GIRI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 365
Tribunals and Commissions17 Sept 2004Appeal allowed
RAJKISHORE PRADHAN Vs Branch Manager, L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 491
Tribunals and Commissions17 Sept 2004Appeal partly allowed
AGARIANS AGRO FIELDS LTD. Vs Shakuntala Devi
National Consumer Disputes Redressal Commission · 2004 4 CPJ 503 : 2005 1 CPR 347
Tribunals and Commissions17 Sept 2004
DHARAM SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 553 : 2005 1 CLT 179 : 2005 1 CPR 364
Tribunals and Commissions16 Sept 2004Appeal disposed of
ALLAHABAD BANK Vs Kamlesh Kumar
National Consumer Disputes Redressal Commission · 2005 3 CPJ 13
Tribunals and Commissions16 Sept 2004Appeal allowed
United India Insurance Company Limited Vs RAJ NARAIN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 135
Tribunals and Commissions15 Sept 2004Disposed Of
Jasvinder Singh Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPR 145 : 2005 1 CLT 557 : 2005 1 CPC 214 : 2005 1 CPJ 56
Tribunals and Commissions15 Sept 2004Revision Petition dismissed
NIRMAL OSTWAL Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 2005 1 CPC 205 : 2005 1 CPJ 55
Tribunals and Commissions15 Sept 2004Appeal dismissed
KAMAL ROY Vs Larsen and Toubro Limited
National Consumer Disputes Redressal Commission · 2004 4 CPJ 782 : 2005 1 CPR 143
Tribunals and Commissions14 Sept 2004Appeal dismissed
Block Development Officer Vs SUNDARI BEWA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 394
Tribunals and Commissions14 Sept 2004Appeal disposed of
MANAGING DIRECTOR, ORISSA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs GOURA CHANDRA PADHI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 416