Tribunals and Commissions29 Sept 2004Appeal disposed of
British Airways Vs NITIN MAHESHWARI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 467
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 808 of 1,389
Tribunals and Commissions29 Sept 2004Appeal dismissed
A.B.P. PVT. LTD. Vs V. Sundaram
National Consumer Disputes Redressal Commission · 2005 1 CPJ 490
Tribunals and Commissions29 Sept 2004Appeal dismissed
NARAYAN HARI NAIK Vs ACCOUNTS OFFICER (TR COMP)
National Consumer Disputes Redressal Commission · 2005 3 CPJ 567
Tribunals and Commissions29 Sept 2004Appeals disposed of
VINOD R. TIWARI Vs DAYASHANKAR SHIVBALAK MISHRA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 638
Tribunals and Commissions29 Sept 2004Appeal dismissed
AALLANZ AUTOMOBILES Vs M.K. JAIN
National Consumer Disputes Redressal Commission · 2005 1 CPC 381
Tribunals and Commissions29 Sept 2004Appeal disposed of
ELECTROLUX VOLTAS LTD. Vs R.C. MITTAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 750 : 2005 1 CPR 548
Tribunals and Commissions28 Sept 2004Appeal disposed of
DELHI ELECTRICITY SUPPLY UNDERTAKING Vs Veer Singh
National Consumer Disputes Redressal Commission · 2004 4 CPJ 352
Tribunals and Commissions28 Sept 2004Appeal disposed of
DELHI JAL BOARD Vs Sunita
National Consumer Disputes Redressal Commission · 2004 4 CPJ 359
Tribunals and Commissions28 Sept 2004Appeal allowed
KIRAN DESSAI Vs ZENITH COMPUTERS LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPR 557 : 2005 3 CPJ 472
Tribunals and Commissions28 Sept 2004Appeals disposed of
BHASIN AND CO., ADVOCATES Vs AIRSIRCO PVT. LIMITED
National Consumer Disputes Redressal Commission · 2004 4 CPJ 530 : 2005 1 CPR 342
Tribunals and Commissions28 Sept 2004Appeal allowed
GOPAL NARAIN AGGARWAL Vs LAXMI BATTERIES
National Consumer Disputes Redressal Commission · 2004 4 CPJ 764 : 2005 1 CPR 279
Tribunals and Commissions27 Sept 2004Appeal dismissed
M.C.CHACHAPAN Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPR 626 : 2006 1 CPJ 531
Tribunals and Commissions24 Sept 2004Revision Petitions allowed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs S. GURJINDER SINGH
National Consumer Disputes Redressal Commission · 2004 2 CPC 546 : 2004 3 CPR 122 : 2004 4 CPJ 56 : 2005 1 CLT 71
Tribunals and Commissions24 Sept 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs CENTRE (CERC)
National Consumer Disputes Redressal Commission · 2005 1 CPJ 585 : 2005 2 CLT 33
Tribunals and Commissions24 Sept 2004Dismissed
RAM PIARI KAPOOR CHARITABLE TRUST Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2004 4 CPJ 346 : 2005 1 CLT 129
Tribunals and Commissions24 Sept 2004Appeal partly allowed
Oriental Insurance Co. Ltd. Vs Sanjeev Kumar
National Consumer Disputes Redressal Commission · 2005 1 CPJ 142
Tribunals and Commissions24 Sept 2004Appeal allowed
A.B. LAL Vs GAUTAM BUDH CO-OPERATIVE URBAN THRIFT CREDIT SOCIETY LIMITED
National Consumer Disputes Redressal Commission · 2005 3 CPJ 262
Tribunals and Commissions24 Sept 2004
Savani Transport Ltd. Vs KALKA ROADLINES
National Consumer Disputes Redressal Commission · 2005 1 CPJ 369
Tribunals and Commissions24 Sept 2004Appeal allowed
New India Assurance Co. Ltd. Vs BIMLA DEVI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 756
Tribunals and Commissions23 Sept 2004Revision Petition dismissed
LIC OF INDIA Vs Joginder Kaur
National Consumer Disputes Redressal Commission · 2005 1 CPC 52 : 2005 2 CLT 299 : 2005 2 CPJ 78