Tribunals and Commissions12 Oct 2004
PATEL OIL MILLS Vs BSES Rajdhani Power Limited
National Consumer Disputes Redressal Commission · 2005 2 CPJ 63
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 806 of 1,389
Tribunals and Commissions12 Oct 2004Appeal allowed
Union of India Vs AJAY SINGH
National Consumer Disputes Redressal Commission · 2005 2 CLT 41
Tribunals and Commissions12 Oct 2004Appeal dismissed
W.B.S.E.B. Vs MANINDRANATH KOLEY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 693
Tribunals and Commissions12 Oct 2004Appeals dismissed
KAMTA PD. SINGH Vs Bhojpur Rohtas Gramin Bank
National Consumer Disputes Redressal Commission · 2005 2 CPJ 693
Tribunals and Commissions11 Oct 2004Revision dismissed
ELECTROLUX LIMITED Vs Haryana State Agency
National Consumer Disputes Redressal Commission · 2004 3 CPR 161 : 2005 1 CLT 561 : 2005 1 CPC 225 : 2005 1 CPJ 59
Tribunals and Commissions11 Oct 2004Appeal dismissed
United India Insurance Co. Ltd. Vs VIJENDRA KUMAR BHATIA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 144
Tribunals and Commissions11 Oct 2004Appeal allowed
I.S. PAUL Vs SANMAC MOTOR FINANCE LIMITED
National Consumer Disputes Redressal Commission · 2005 2 CPJ 265
Tribunals and Commissions11 Oct 2004Appeal partly allowed
V.N. DHOOT Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPC 644 : 2005 1 CPJ 344
Tribunals and Commissions11 Oct 2004Appeal partly allowed
CHIEF COMMERCIAL MANAGER, CENTRAL RAILWAY Vs SURAJMAL GAJADHAR PADIYA
National Consumer Disputes Redressal Commission · 2004 3 CPR 532 : 2004 4 CPJ 573
Tribunals and Commissions11 Oct 2004Appeal partly allowed
U.P. AVAS EVAM VIKAS PARISHAD BASUNDHARA YOJNA Vs JAG MOHAN SINGH OBERAI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 580
Tribunals and Commissions10 Oct 2004Appeal dismissed
CENTRAL BOARD OF TRUSTEES Vs R.C. BHARADWAJ
National Consumer Disputes Redressal Commission · 2004 4 CPJ 815 : 2005 1 CPR 549
Tribunals and Commissions07 Oct 2004
BAIKUNTH PD. YADAV Vs KUMAR SHEO SHANKER
National Consumer Disputes Redressal Commission · 2005 2 CLT 242 : 2005 2 CPJ 321 : 2005 3 CPR 406
Tribunals and Commissions07 Oct 2004Appeal dismissed
MANJU AGGARWAL Vs ALFA DRYCLEANERS
National Consumer Disputes Redressal Commission · 2005 1 CLT 591 : 2005 1 CPC 222 : 2005 1 CPJ 42
Tribunals and Commissions07 Oct 2004
DURGA FLOUR MILLS Vs State Bank of India
National Consumer Disputes Redressal Commission · 2005 2 CLT 58 : 2005 2 CPJ 49
Tribunals and Commissions07 Oct 2004Appeal dismissed
MOTI LAL Vs State Bank of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 536
Tribunals and Commissions07 Oct 2004Appeal dismissed
Bijay Kumar Vs MAHENDRA PAL SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 782
Tribunals and Commissions06 Oct 2004Revision disposed of
GHAZIABAD DEVELOPMENT AUTHORITY Vs Yogesh Chandra Gupta
National Consumer Disputes Redressal Commission · 2005 1 CLT 530 : 2005 1 CPC 207 : 2005 1 CPJ 23
Tribunals and Commissions06 Oct 2004Appeal dismissed
RADHEY SHYAM Vs SNOWHITE DRYCLEANERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 148
Tribunals and Commissions06 Oct 2004Appeal allowed
GODREJ-GE APPLIANCES LTD. Vs RAGHUBIR SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 48
Tribunals and Commissions05 Oct 2004Appeal partly allowed
DELHI DEVELOPMENT AUTHORITY Vs Vijay Kapoor
National Consumer Disputes Redressal Commission · 2005 1 CPJ 132