Tribunals and Commissions21 Oct 2004Appeal disposed of
V.B. AGGARWAL Vs KUMAR ABHIJEET
National Consumer Disputes Redressal Commission · 2005 1 CPJ 364
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 804 of 1,389
Tribunals and Commissions21 Oct 2004Appeal dismissed
KAMAKSHI ENTERPRISES-s Vs VARSHA R. PANDIT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 388
Tribunals and Commissions21 Oct 2004Appeal partly allowed
MALIBU ESTATES PVT. LTD. Vs Ashutosh Ahluwalia
National Consumer Disputes Redressal Commission · 2005 1 CPJ 489
Tribunals and Commissions21 Oct 2004Appeal dismissed
N.S. RAMAKRISHNAN NAIR Vs STAR ENGINEERING INDUSTRIES
National Consumer Disputes Redressal Commission · 2003 3 UC 1964 : 2005 3 CPJ 500 : 2005 3 CPR 126
Tribunals and Commissions21 Oct 2004Appeal dismissed
Chhattisgarh State Electricity Board Vs GANOORAM SAHU
National Consumer Disputes Redressal Commission · 2005 3 CPJ 625
Tribunals and Commissions21 Oct 2004Appeals dismissed
SHAILAJA SUDHAKAR BHATI Vs SOUVENIR TRAVELS
National Consumer Disputes Redressal Commission · 2005 1 CPR 643 : 2005 2 CPJ 750
Tribunals and Commissions19 Oct 2004Appeal dismissed
DELHI JAL BOARD Vs SAYYARA BANO NAQVI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 131
Tribunals and Commissions19 Oct 2004
ANUP MAZUMDAR Vs KANGER GHATI NATIONAL PARK
National Consumer Disputes Redressal Commission · 2005 2 CLT 303 : 2005 2 CPJ 163
Tribunals and Commissions19 Oct 2004Appeal disposed of
DELHI VIDYUT BOARD Vs P. BHATIA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 187
Tribunals and Commissions19 Oct 2004Appeal disposed of
S.C. Jain Vs NORTH-NORTH WEST DISTRIBUTION CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 588
Tribunals and Commissions18 Oct 2004Appeal dismissed
ANJU TIWARI Vs Khaitan Hostombe Spinels Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 451
Tribunals and Commissions18 Oct 2004Appeal allowed
SURESH RASTOGI Vs ROYAL JORDAN AIRLINES
National Consumer Disputes Redressal Commission · 2005 1 CPJ 616
Tribunals and Commissions18 Oct 2004Appeal dismissed
L.I.C. Of India Vs RANI KAUR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 547
Tribunals and Commissions18 Oct 2004Appeals dismissed
LLOYDS FINANCE LIMITED Vs ANURAG AGARWAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 732
Tribunals and Commissions15 Oct 2004Appeal disposed of
Bajaj Auto Ltd. Vs SUDHA BAVEJA
National Consumer Disputes Redressal Commission · 2004 3 CPR 157 : 2005 1 CLT 583 : 2005 1 CPC 238 : 2005 1 CPC 265 : 2005 1 CPJ 50
Tribunals and Commissions15 Oct 2004Appeals dismissed
H.C.L. LIMITED Vs AKASH DEEP BHARADWAJ
National Consumer Disputes Redressal Commission · 2005 2 CPJ 565
Tribunals and Commissions15 Oct 2004
SHANTABEN MULJIBHAI PATEL Vs BREACH CANDY HOSPITAL AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 37 : 2005 0 ACJ 138 : 2005 1 CLT 515 : 2005 1 CPC 183 : 2005 1 CPJ 10
Tribunals and Commissions14 Oct 2004Appeal dismissed
BIHAR SCHOOL EXAMINATION BOARD Vs ARUN KUMAR MISHRA
National Consumer Disputes Redressal Commission · 2005 2 CLT 265 : 2005 2 CPC 30 : 2005 2 CPJ 356 : 2005 2 CPR 345
Tribunals and Commissions14 Oct 2004Revision allowed
Kamleshwari Prasad Singh Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 107 : 2005 2 CLT 37
Tribunals and Commissions14 Oct 2004Appeal allowed
KAMLA DHALYLA Vs A.V. HEGDE
National Consumer Disputes Redressal Commission · 2005 2 CPJ 170