Tribunals and Commissions02 Nov 2004Appeal dismissed
ABDUL RAZZAK JABBAR Vs BISMILLA CONSTRUCTION
National Consumer Disputes Redressal Commission · 2005 2 CPJ 191
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 802 of 1,389
Tribunals and Commissions02 Nov 2004Appeal dismissed
CHITKARA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs R.K. NARANG
National Consumer Disputes Redressal Commission · 2005 1 CLT 678 : 2005 1 CPJ 244
Tribunals and Commissions02 Nov 2004Revision disposed of
SUNIL SAINI Vs SARABJEET PANESAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 481
Tribunals and Commissions02 Nov 2004Appeal allowed
KANPUR BOMBAY TRANSPORT COMPANY Vs ALKON PLASTICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 575
Tribunals and Commissions02 Nov 2004Appeal dismissed
New India Assurance Company Ltd. Vs SARDAR BASANT SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 787
Tribunals and Commissions01 Nov 2004Appeal partly allowed
SURANA BUILDERS And DEVELOPERS PVT. LTD. Vs PRAKASH BHAU JIKAMDE
National Consumer Disputes Redressal Commission · 2005 2 CPJ 87
Tribunals and Commissions01 Nov 2004Appeal dismissed
LIC OF INDIA Vs KALLA VENKATRAO
National Consumer Disputes Redressal Commission · 2005 2 CPJ 662
Tribunals and Commissions01 Nov 2004Appeal dismissed
U.O.I.. Vs RANJANA VIJAI
National Consumer Disputes Redressal Commission · 2005 2 CPC 252 : 2005 2 CPR 87 : 2005 3 CPJ 673
Tribunals and Commissions01 Nov 2004Appeal disposed of
Sanjeev Walia Vs Municipal Corporation
National Consumer Disputes Redressal Commission · 2005 2 CPJ 697
Tribunals and Commissions29 Oct 2004Appeal dismissed
INDIA INFOLINE COM. SECURITIES LTD. Vs VINOD KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2005 2 CLT 516 : 2005 3 CPJ 117
Tribunals and Commissions29 Oct 2004Revision dismissed
APPA SAVLARAM SATRE Vs MATHADI HOSPITAL TRUST
National Consumer Disputes Redressal Commission · 2005 2 CPJ 129
Tribunals and Commissions29 Oct 2004Appeal dismissed
CESC Limited Vs NUNKI DEVI
National Consumer Disputes Redressal Commission · 2007 2 CPJ 180
Tribunals and Commissions29 Oct 2004Appeal allowed
MANJU KOTHARI Vs DILIP SIKDAR
National Consumer Disputes Redressal Commission · 2005 2 CLT 582 : 2005 3 CPJ 200
Tribunals and Commissions29 Oct 2004Appeal dismissed
WBSEB Vs S.K. MOHIUDDIN AHMED
National Consumer Disputes Redressal Commission · 2007 1 CPJ 282
Tribunals and Commissions29 Oct 2004Appeal partly allowed
CHIEF COMMERCIAL MANAGER, E. RLY. Vs ABHISHANKAR ADHIKARY
National Consumer Disputes Redressal Commission · 2005 1 CPR 589 : 2005 3 CPJ 427
Tribunals and Commissions28 Oct 2004Appeal dismissed
United India Insurance Co. Ltd. Vs NIRMAL RAI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 392
Tribunals and Commissions28 Oct 2004
SUGNO KHITANI Vs SAI SEVA CONTRACTORS AND DEVELOPERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 470
Tribunals and Commissions28 Oct 2004Appeal disposed of
ACHHELAL JAISWAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 476
Tribunals and Commissions28 Oct 2004Appeal dismissed
U.T.I. TRUSTEE COMPANY PVT. LTD. Vs INDERCHAND KOTARI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 622
Tribunals and Commissions28 Oct 2004Appeal dismissed
Chhattisgarh State Electricity Board Vs NARAYAN PRASAD
National Consumer Disputes Redressal Commission · 2005 3 CPJ 668