Tribunals and Commissions18 Nov 2004
MANDHANA BORNEMANN INDUSTRIES (P) LTD. Vs ENKAY TELECOMMUNICATIONS LTD.
National Consumer Disputes Redressal Commission · 2005 1 CLT 587 : 2005 1 CPJ 133
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 800 of 1,389
Tribunals and Commissions18 Nov 2004Appeal allowed
COL. H.S. GILL Vs AROMA HOTEL
National Consumer Disputes Redressal Commission · 2005 1 CLT 675 : 2005 1 CPC 201 : 2005 1 CPJ 253
Tribunals and Commissions18 Nov 2004Appeal partly allowed
JITENDER MOHAN GUPTA Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 433
Tribunals and Commissions18 Nov 2004Appeal partly allowed
VISHAL GOODS TRANSPORT CO. Vs MAHAVIR POLYMERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 89
Tribunals and Commissions17 Nov 2004Appeal dismissed
KAILASH NATH SHARMA Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2005 2 CPJ 219
Tribunals and Commissions17 Nov 2004
KEYA INTERNATIONAL Vs EAST WEST FREIGTH CARRIERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 526 : 2005 1 CPR 179
Tribunals and Commissions17 Nov 2004Appeal allowed
HARMINDER KAUR Vs V.K. TOWERS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 53
Tribunals and Commissions17 Nov 2004Appeal dismissed
LEO AIR CONDITIONING Vs ASHUTOSH UPRETI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 720
Tribunals and Commissions16 Nov 2004Revision Petition allowed
BALASAHEB GANGA RAM GOWADE Vs RAVINDRA KULKARNI
National Consumer Disputes Redressal Commission · 2004 3 CPR 155 : 2005 1 CLT 553 : 2005 1 CPC 172 : 2005 1 CPJ 52
Tribunals and Commissions16 Nov 2004Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs PHOOL CHAND PRAHLAD RAI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 150
Tribunals and Commissions16 Nov 2004Appeal disposed of
DEEP NURSING HOME Vs KIRAN MINHAS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 459
Tribunals and Commissions10 Nov 2004Appeal dismissed
BODY CARE Vs ASHOK KUMAR SOLANKI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 402
Tribunals and Commissions10 Nov 2004Appeal dismissed
I.C.I.C.I. HOME FINANCE COMPANY LTD. Vs CHAVI GUPTA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 429
Tribunals and Commissions10 Nov 2004Appeal dismissed
INDIAN AIRLINES Vs SUBRATA SINHA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 561 : 2005 2 CLT 26
Tribunals and Commissions10 Nov 2004Appeal partly allowed
DELHI DEVELOPMENT AUTHORITY Vs Ram Kishan
National Consumer Disputes Redressal Commission · 2005 1 CPJ 584
Tribunals and Commissions09 Nov 2004
BHAGWANT SINGH ARORA Vs KLM Royal Dutch Airlines
National Consumer Disputes Redressal Commission · 2005 2 CPJ 197
Tribunals and Commissions09 Nov 2004Appeal dismissed
Makkhan Singh Vs C.G. HOUSING BOARD
National Consumer Disputes Redressal Commission · 2005 3 CPJ 451
Tribunals and Commissions09 Nov 2004
WEE AAR CONSTRUCTIVE BUILDERS Vs D.P. GUPTA And CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 498
Tribunals and Commissions09 Nov 2004Appeal disposed of
DELHI JAL BOARD Vs Rajinder Kumar
National Consumer Disputes Redressal Commission · 2005 1 CPJ 606
Tribunals and Commissions09 Nov 2004
JAGDISH CHAND HOODA Vs NATIONAL INSURANCE COMPANY LTD.-Opposite party
National Consumer Disputes Redressal Commission · 2005 1 CPJ 611