Tribunals and Commissions01 Dec 2004Appeal allowed
Life Insurance Corporation of India Vs SATENDRA KUMAR CHAUHAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 172
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 798 of 1,389
Tribunals and Commissions01 Dec 2004Appeal allowed
KULDIP SINGH AHLAWAT Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 266
Tribunals and Commissions01 Dec 2004Appeal dismissed
GAGANDEEP KAUR Vs WORLDWIDE IMMIGRATION CONSULTANCY SERVICES
National Consumer Disputes Redressal Commission · 2005 1 CPC 324 : 2005 2 CPJ 283
Tribunals and Commissions01 Dec 2004Appeal allowed
Life Insurance Corporation of India Vs RASHMI H. TANWANI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 598
Tribunals and Commissions30 Nov 2004Revision dismissed
United India Insurance Co. Ltd. Vs Lal Singh
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 48 : 2005 1 CLT 209 : 2005 1 CPC 311 : 2005 1 CPJ 66 : 2005 1 CPR 33
Tribunals and Commissions30 Nov 2004Revision Petition dismissed
Sreedevi Amma Vs LIC of India
National Consumer Disputes Redressal Commission · 2005 1 CLT 210 : 2005 1 CPC 316 : 2005 1 CPJ 77 : 2005 1 CPR 39
Tribunals and Commissions30 Nov 2004Appeal allowed
Gurdeep Singh Vs H.R. ELECTRONICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 126
Tribunals and Commissions30 Nov 2004Appeal dismissed
CHITKARA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs Ajay Pal Singh
National Consumer Disputes Redressal Commission · 2005 1 CLT 671 : 2005 1 CPC 165 : 2005 1 CPJ 250
Tribunals and Commissions30 Nov 2004Appeal disposed of
BIRNAL CHOUDHARY Vs Surendra Kumar Gupta
National Consumer Disputes Redressal Commission · 2005 2 CPJ 381
Tribunals and Commissions30 Nov 2004Appeal dismissed
GUJARAT ELECTRICITY BOARD Vs REKHABEN S. JHA
National Consumer Disputes Redressal Commission · 2005 1 CLT 641 : 2005 1 CPJ 403
Tribunals and Commissions30 Nov 2004Appeal partly allowed
HARYANA STORES PRIVATE LIMITED Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2005 1 CPC 217 : 2005 2 CLT 352 : 2005 2 CPJ 405 : 2005 2 CPR 348
Tribunals and Commissions30 Nov 2004Appeal dismissed
AMIN EQUIPMENT PVT. LTD. Vs BAVABHAI VELABHAI NASHIT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 567
Tribunals and Commissions30 Nov 2004Appeal disposed of
Oriental Insurance Company Ltd. Vs K. ANANDAM
National Consumer Disputes Redressal Commission · 2005 1 CPJ 571 : 2005 1 CPR 174
Tribunals and Commissions29 Nov 2004Revision Petition disposed of
JOSEPH SUGANTHA Vs KANMANI DIRAVIAM
National Consumer Disputes Redressal Commission · 2005 1 CLT 272 : 2005 1 CPC 550 : 2005 1 CPJ 74 : 2005 1 CPR 37
Tribunals and Commissions29 Nov 2004Appeal disposed of
National Insurance Co. Ltd. Vs BHAGCHANDKA HOME APPLIANCES
National Consumer Disputes Redressal Commission · 2005 2 CPJ 138
Tribunals and Commissions29 Nov 2004Appeal disposed of
CIRCULAR HOTEL PVT. LTD. Vs CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES
National Consumer Disputes Redressal Commission · 2005 3 CPJ 183
Tribunals and Commissions29 Nov 2004Appeal disposed of
MOHINI GUPTA Vs WHITE LINE APPLIANCES
National Consumer Disputes Redressal Commission · 2005 2 CPJ 278
Tribunals and Commissions29 Nov 2004
BLOKS INTERNATIONAL Vs INDIA OVERSEAS BANK
National Consumer Disputes Redressal Commission · 2005 2 CPJ 650
Tribunals and Commissions26 Nov 2004Appeal allowed
ASHOK LEYLAND FINANCE LIMITED Vs HIMANSHU S. THUMAR
National Consumer Disputes Redressal Commission · 2005 2 CLT 254 : 2005 2 CPJ 491
Tribunals and Commissions25 Nov 2004Appeal dismissed
BHASKAR KESHAV GANGULKAR Vs CHASE REAL ESTATE DEVELOPER (P) LTD.
National Consumer Disputes Redressal Commission · 2005 1 CLT 207 : 2005 1 CPC 337 : 2005 1 CPJ 70 : 2005 1 CPR 354