Tribunals and Commissions06 Dec 2004Appeal partly allowed
GAGANDEEP KAUR GILL Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2005 1 CPC 317 : 2005 2 CPJ 497
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 797 of 1,389
Tribunals and Commissions06 Dec 2004Appeal dismissed
INSCOL TERTIARY CARE HOSPITAL Vs RAVI GHAI
National Consumer Disputes Redressal Commission · 2005 1 CPC 346 : 2005 2 CLT 363 : 2005 2 CPJ 574
Tribunals and Commissions06 Dec 2004Appeal allowed
Hardeep Singh Vs FRONTIER TRADING
National Consumer Disputes Redressal Commission · 2005 1 CPJ 645 : 2005 2 CLT 120
Tribunals and Commissions06 Dec 2004Appeal partly allowed
JAGDISH CHANDRA SHARMA Vs R.K. VERMA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 682
Tribunals and Commissions06 Dec 2004
Kalla Srinivasa Murthy Vs K Vishnu
National Consumer Disputes Redressal Commission · 2005 1 CPC 410 : 2006 1 CLT 507 : 2006 1 CPJ 74
Tribunals and Commissions04 Dec 2004Appeal dismissed
NETRANANDA BEHERA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 416
Tribunals and Commissions03 Dec 2004Appeal dismissed
COL. A JAKHMOLA Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2005 2 CLT 45 : 2005 2 CPJ 19
Tribunals and Commissions03 Dec 2004Appeal dismissed
Dinamalar Vs Gnanaprakasam
National Consumer Disputes Redressal Commission · 2005 3 CPJ 219
Tribunals and Commissions03 Dec 2004Revision Petition disposed of
CHITRA CONSTRUCTIONS (P) LTD. Vs Shankar
National Consumer Disputes Redressal Commission · 2006 1 CPR 245 : 2006 2 CPJ 464
Tribunals and Commissions03 Dec 2004Appeal disposed of
MAHA SINGH SHERAWAT Vs SDO, ELECTRICITY DEPARTMENT
National Consumer Disputes Redressal Commission · 2005 1 CPC 361 : 2005 2 CPJ 50
Tribunals and Commissions03 Dec 2004
S. SWATHI JAYASHREE Vs BOI MUTUAL FUND
National Consumer Disputes Redressal Commission · 2005 1 CPJ 619 : 2005 1 CPR 327
Tribunals and Commissions03 Dec 2004Appeal partly allowed
RANDHIR Vs INSCOL TERTIARY CARE HOSPITAL
National Consumer Disputes Redressal Commission · 2003 1 CPR 131 : 2005 1 CPJ 505
Tribunals and Commissions03 Dec 2004Appeal allowed
SUNNY GARG Vs ZILS LIMITED
National Consumer Disputes Redressal Commission · 2005 1 CPC 441 : 2005 1 CPJ 544
Tribunals and Commissions03 Dec 2004Appeal disposed of
RAM KRISHNA Vs MATA CHANAN DEVI HOSPITAL
National Consumer Disputes Redressal Commission · 2005 3 CPJ 564
Tribunals and Commissions03 Dec 2004Appeal dismissed
R.K. KANNAPPAN Vs K.P.K. KOMALAM
National Consumer Disputes Redressal Commission · 2005 2 CPJ 673
Tribunals and Commissions03 Dec 2004Appeal dismissed
OSCAR TECHNOLOGIES LTD. Vs KOMLA VARADAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 686
Tribunals and Commissions03 Dec 2004
INDRANI BHATTACHARJEE Vs CMO PRAKKA SUPER THERMAL POWER
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 39
Tribunals and Commissions02 Dec 2004Appeal dismissed
Oriental Insurance Company Ltd. Vs SHANKARLAL R. PATNANI
National Consumer Disputes Redressal Commission · 2005 1 CPR 283 : 2005 3 CPJ 204
Tribunals and Commissions02 Dec 2004Appeal dismissed
DENA BANK Vs DUSHYANT KUMAR NAMDEO
National Consumer Disputes Redressal Commission · 2005 3 CPJ 246
Tribunals and Commissions01 Dec 2004Appeal partly allowed
A.S. VAID Vs GOYAL AUTOLINES
National Consumer Disputes Redressal Commission · 2005 1 CPC 406 : 2006 1 CPJ 128