Tribunals and Commissions20 Dec 2004
TENZIN Vs B.K.PAL
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 35 : 2005 0 ACJ 501 : 2005 1 CPC 683
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 795 of 1,389
Tribunals and Commissions17 Dec 2004Complaint disposed of
RUPAL R.PATEL Vs INTEGRATED ENTERPRISES (INDIA) LTD
National Consumer Disputes Redressal Commission · 2005 1 CPC 436 : 2005 1 CPR 108 : 2006 1 CLT 480 : 2006 1 CPJ 141
Tribunals and Commissions17 Dec 2004Appeal allRowed
K. SRIKUMAR Vs K. MUTHATHAL
National Consumer Disputes Redressal Commission · 2005 2 CLT 294 : 2005 2 CPJ 15
Tribunals and Commissions17 Dec 2004Appeal allowed
MANUEL SONS INVESTMENT AND LEASING COMPANY LTD. Vs K.T. SEBASTIAN
National Consumer Disputes Redressal Commission · 2005 2 CPC 261 : 2005 3 CPJ 468 : 2005 3 CPR 233
Tribunals and Commissions17 Dec 2004
DARIYAVESINGH B. KARNAWAT Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 729
Tribunals and Commissions16 Dec 2004Revision Petition dismissed
National Insurance Company Ltd. Vs BIPUL KUNDU
National Consumer Disputes Redressal Commission · 2005 2 CPJ 12
Tribunals and Commissions16 Dec 2004Appeal dismissed
RAGINI PARDHI Vs RAMAN PACHCHIGAR
National Consumer Disputes Redressal Commission · 2005 2 CLT 441 : 2005 2 CPC 100 : 2005 3 CPJ 456
Tribunals and Commissions16 Dec 2004Appeal allowed
C.E.S.C. Limited Vs PRABHABATI DEVI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 663
Tribunals and Commissions16 Dec 2004Appeal allowed
C.R. JOSE Vs MOTHER HOSPITAL (P) LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 679
Tribunals and Commissions16 Dec 2004Revision allowed
N.E. RAILWAY Vs MUKTI NATH GUPTA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 791 : 2005 2 CLT 144
Tribunals and Commissions15 Dec 2004Appeal allowed
Union of India Vs RADHA KISHAN KHANNA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 542
Tribunals and Commissions14 Dec 2004Appeal partly allowed
W.B.S.E.B Vs SAKERA BEGUM
National Consumer Disputes Redressal Commission · 2005 3 CPJ 484
Tribunals and Commissions14 Dec 2004
HEERA LAL BANSALI Vs NAGAR NIGAM, KOTA
National Consumer Disputes Redressal Commission · 2005 2 CPC 251 : 2005 2 CPR 82 : 2005 3 CPJ 555
Tribunals and Commissions14 Dec 2004Appeal allowed
FINANCE AND ACCOUNTS OFFICER BASIC SHIKSHA, BAHRAICH Vs Madhuri Srivastava
National Consumer Disputes Redressal Commission · 2005 2 CPJ 695
Tribunals and Commissions14 Dec 2004Appeal allowed
ORIENTAL INSURANCE Company Limited Vs VIJAI LAXMI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 82
Tribunals and Commissions13 Dec 2004Appeal disposed of
SITARAM GAS AGENCY Vs IMRAN HARUNBHAI DABAVALA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 104
Tribunals and Commissions13 Dec 2004Civil Revision Application disposed of
G.M. ELECTRONICS Vs JAYESH BABULAL CHAUHAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 306
Tribunals and Commissions13 Dec 2004Appeal allowed
NEELAM CHATURVEDI Vs M.G.F. (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 404 : 2005 3 CPR 160
Tribunals and Commissions13 Dec 2004Appeal disposed of
MUNICIPAL CORPORATION OF DELHI Vs Zubeda Begum
National Consumer Disputes Redressal Commission · 2006 1 CPJ 483
Tribunals and Commissions13 Dec 2004
HARSOLIA MOTORS Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 38