Tribunals and Commissions10 Dec 2004Appeal allowed
Syndicate Bank Vs O.K. PLY INDIA LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 295
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 796 of 1,389
Tribunals and Commissions10 Dec 2004
MURLI AGRO PRODUCTS LTD. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 42 : 2005 0 ACJ 91 : 2005 1 CLT 505 : 2005 1 CPC 156 : 2005 1 CPJ 1
Tribunals and Commissions09 Dec 2004Appeal disposed of
PATNI CO-OPERATIVE BANK LIMITED Vs MITESH V. GANDHI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 617
Tribunals and Commissions09 Dec 2004Appeal dismissed
B.H.T. SAREES (P) LTD. Vs BLUE DART EXPRESS LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 174
Tribunals and Commissions09 Dec 2004
ALLAHABAD BANK Vs CHANDIGARH CONSTRUCTION CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 36 : 2005 0 ACJ 214 : 2005 1 CPC 415 : 2005 1 CPR 77 : 2005 4 CPJ 126
Tribunals and Commissions08 Dec 2004Appeal allowed
R.C.L.PATHAK Vs NEW DELHI MUNICIPAL COUNCIL (NDMC)
National Consumer Disputes Redressal Commission · 2006 1 CPJ 384
Tribunals and Commissions08 Dec 2004Appeal dismissed
AMARDEEP SINGH GILL Vs PACK TRAVELS AND TOURS (P) LIMITED
National Consumer Disputes Redressal Commission · 2005 1 CPC 282 : 2005 1 CPJ 447
Tribunals and Commissions08 Dec 2004Appeal allowed
JIWAN LAL MARKEN Vs RAJIV MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 522
Tribunals and Commissions08 Dec 2004Appeal dismissed
State Bank of India Vs YOGESHCHANDRA PRATAPRAY PANDYA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 528
Tribunals and Commissions08 Dec 2004Appeal partly allowed
TRICHY TELECOM DISTRICT Vs T. KALAIYARASI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 547
Tribunals and Commissions08 Dec 2004Appeal allowed
AJIT KUMAR SINGH Vs BALMIKI CHOUBEY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 569
Tribunals and Commissions07 Dec 2004Appeal allowed
C.S. RAHALKAR Vs S. KHANKHOJE
National Consumer Disputes Redressal Commission · 2005 1 CLT 300 : 2005 3 CPJ 181
Tribunals and Commissions07 Dec 2004Appeal dismissed
NIRMAL BANERJEE Vs C.E.S.C. Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 339 : 2005 3 CPR 148
Tribunals and Commissions07 Dec 2004Appeal allowed
W.B.S.E.B Vs MALATI SAHA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 519
Tribunals and Commissions07 Dec 2004Appeal allowed
SUKHPAL SINGH Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 61
Tribunals and Commissions07 Dec 2004Appeal dismissed
EXIDE INDUSTRIES LIMITED Vs JAGDISH CHANDER BAWA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 694
Tribunals and Commissions07 Dec 2004
RAM SINGH VERMA Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 40
Tribunals and Commissions06 Dec 2004Appeal allowed
SUNDER TEXTILE Vs CHANDRA MOHAN GAUR
National Consumer Disputes Redressal Commission · 2005 2 CLT 217 : 2005 2 CPJ 65
Tribunals and Commissions06 Dec 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs SATPATHI BAI
National Consumer Disputes Redressal Commission · 2005 1 CLT 305 : 2005 1 CPR 110 : 2005 3 CPJ 178
Tribunals and Commissions06 Dec 2004Appeal dismissed
PADMA WATI Vs Tata Finance Limited
National Consumer Disputes Redressal Commission · 2005 1 CPC 412 : 2005 2 CLT 349 : 2005 2 CPJ 31