Tribunals and Commissions31 Dec 2004Appeal dismissed
PROFESSIONAL COURIER SERVICE Vs Ayyakannu
National Consumer Disputes Redressal Commission · 2005 2 CPC 46 : 2005 2 CPJ 521
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 794 of 1,389
Tribunals and Commissions31 Dec 2004Appeal allowed
CESC Limited Vs BHASKAR NATH CHATTERJEE
National Consumer Disputes Redressal Commission · 2005 2 CPJ 714
Tribunals and Commissions31 Dec 2004Appeal allowed
S. RAJAKUMAR Vs S. HAKKIM MULLAH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 8
Tribunals and Commissions30 Dec 2004Appeal allowed
SUBHAS KUMAR DEY Vs C.E.S.C. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPR 455 : 2005 3 CPJ 329
Tribunals and Commissions30 Dec 2004Appeal dismissed
BY-PRODUCT CO OP. CREDIT SOCIETY LTD. Vs Kulamani Nayak
National Consumer Disputes Redressal Commission · 2006 1 CPJ 342
Tribunals and Commissions30 Dec 2004Appeal dismissed
ACCOUNTS OFFICER (TR), TELECOM DISTRICT MANAGER DHARMAPURI Vs S. RAHAMATHULLAH
National Consumer Disputes Redressal Commission · 2005 1 CPR 562 : 2005 3 CPJ 683
Tribunals and Commissions29 Dec 2004Appeal disposed of
Babulal Jaiswal Vs SHARDA ROCK DRILLERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 659
Tribunals and Commissions28 Dec 2004Appeal dismissed
P.M. RADHAKRISHNAN Vs T. AMMU
National Consumer Disputes Redressal Commission · 2005 2 CPR 215 : 2005 3 CPJ 368
Tribunals and Commissions28 Dec 2004Appeal allowed
United India Insurance Co. Ltd. Vs P. Srinivasan
National Consumer Disputes Redressal Commission · 2005 2 CPJ 513 : 2005 2 CPR 359
Tribunals and Commissions28 Dec 2004Appeals dismissed
NARSINHBHAI KUBERDAS PATEL Vs RHONE PULENC AGRO CHEMICALS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 550
Tribunals and Commissions27 Dec 2004Appeal disposed of
MEHAR PADMA AGENCIES Vs National Insurance Co.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 489 : 2005 2 CPR 343
Tribunals and Commissions24 Dec 2004Appeal dismissed
KAMAR ELAHI Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 490
Tribunals and Commissions23 Dec 2004
BALDEV RAJ WADHWA Vs JAINA PROPERTIES (PVT.) LTD.
National Consumer Disputes Redressal Commission · 2005 2 CLT 51 : 2005 2 CPJ 24
Tribunals and Commissions23 Dec 2004Appeal allowed
LIC OF INDIA Vs M. ANJALI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 414
Tribunals and Commissions23 Dec 2004
MUMTAJ ANSARI Vs ZUBEDA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 673 : 2005 2 CLT 105
Tribunals and Commissions22 Dec 2004Appeal allowed
SUPDT. OF POST OFFICE, gorakhpur Vs RAJ DEV YADAV
National Consumer Disputes Redressal Commission · 2005 3 CPJ 180
Tribunals and Commissions22 Dec 2004Appeal dismissed
KALUPUR COMMERCIAL CO-OPERATIVE BANK LIMITED Vs MUKESH JAYANTILAL SHAH
National Consumer Disputes Redressal Commission · 2005 2 CLT 623 : 2005 3 CPJ 252
Tribunals and Commissions22 Dec 2004
GOPAL VASHISTH Vs State of Uttaranchal
National Consumer Disputes Redressal Commission · 2005 1 CPJ 630 : 2005 2 CLT 66
Tribunals and Commissions20 Dec 2004Appeal partly allowed
Department of Telecommunications Vs Bank of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 301
Tribunals and Commissions20 Dec 2004Appeal disposed of
NEW INDIA ASSURANCE COMPANY LIMITED Vs KANUBEN BALWANTBHAI NAYAK
National Consumer Disputes Redressal Commission · 2005 2 CPJ 545