Tribunals and Commissions14 Feb 2005Revision Petition partly allowed
GODAVARI GRAMEENA BANK Vs TEJA POULTRY FARM
National Consumer Disputes Redressal Commission · 2005 2 CPC 164 : 2005 2 CPR 7 : 2005 4 CPJ 97 : 2006 1 CLT 307
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 792 of 1,389
Tribunals and Commissions14 Feb 2005Revision Petition allowed
GURRAM VARALAKSHMI Vs LIC of India
National Consumer Disputes Redressal Commission · 2006 2 CPC 422 : 2006 3 CPJ 304
Tribunals and Commissions14 Feb 2005Appeal allowed
MOHAN SETHIA And ASSOCIATES Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 332
Tribunals and Commissions14 Feb 2005
SURINDER KAUR Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 73 : 2005 2 CPC 675 : 2005 2 CPJ 32
Tribunals and Commissions14 Feb 2005
TARGET CARGO CARRIERS Vs AROMA ORGANICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 0 ACJ 422 : 2005 0 NCDRC 17 : 2005 2 CPJ 30
Tribunals and Commissions11 Feb 2005
MARUTI UDYOG LTD Vs Jai Prakash Sharma
National Consumer Disputes Redressal Commission · 2005 4 CPJ 54
Tribunals and Commissions10 Feb 2005Revision Petition allowed
SONEKARAN GLADIOLI GROWERS Vs BABU RAM
National Consumer Disputes Redressal Commission · 2005 1 CPC 702 : 2005 2 CLT 238 : 2005 2 CPJ 94
Tribunals and Commissions09 Feb 2005Appeal dismissed
MUGHAL MASKAN APTTS OWNERS ASSOCIATION Vs MUGHAL CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2008 1 CPJ 289
Tribunals and Commissions09 Feb 2005Revision dismissed
Life Insurance Corporation of India Vs PILLA APPANNA
National Consumer Disputes Redressal Commission · 2005 1 CPC 462 : 2005 1 CPR 112 : 2005 2 CLT 236 : 2005 2 CPJ 80
Tribunals and Commissions09 Feb 2005Appeal allowed
Life Insurance Corporation of India Vs BAIDHAR PATRA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 336
Tribunals and Commissions09 Feb 2005Appeal allowed
HARIHAR JORE IRRIGATION DIVISION Vs ANIRUDHA SAHU
National Consumer Disputes Redressal Commission · 2006 1 CLT 432 : 2006 1 CPJ 64 : 2006 1 CPR 409
Tribunals and Commissions09 Feb 2005
YASHODA Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 74
Tribunals and Commissions04 Feb 2005Revision Petition dismissed
INTERNATIONAL OVERSEAS SERVICES Vs D. SUBRAMANIUM
National Consumer Disputes Redressal Commission · 2005 1 CPC 414 : 2005 2 CPJ 64
Tribunals and Commissions03 Feb 2005Appeal dismissed
RAMAGURU Vs S. ESSAKIMUTHU
National Consumer Disputes Redressal Commission · 2006 1 CPJ 396
Tribunals and Commissions02 Feb 2005
Griffan Masih Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2006 4 CPJ 16
Tribunals and Commissions28 Jan 2005Appeal allowed
ASHOK LEYLAND FINANCE LIMITED Vs HIMANSHU S. THUMAR
National Consumer Disputes Redressal Commission · 2005 1 CPC 427 : 2005 1 CPR 105 : 2005 2 CLT 240 : 2005 2 CPJ 92
Tribunals and Commissions28 Jan 2005Appeal allowed
MEERUT DEVELOPMENT AUTHORITY Vs SHOBHIT AGGRAWAL
National Consumer Disputes Redressal Commission · 2005 1 CPC 444 : 2005 1 CPR 109 : 2005 2 CPJ 70
Tribunals and Commissions27 Jan 2005Appeal dismissed
SANGANI SURYANARAYANA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 29
Tribunals and Commissions27 Jan 2005Ordered accordingly
Ushal Rani Aggarwal Vs Nagar Palika Parishad, HALDWANI
National Consumer Disputes Redressal Commission · 2005 1 CPC 312
Tribunals and Commissions27 Jan 2005
VATORGARD CHEMICALS PRIVATE LIMITED Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 0 ACJ 430 : 2005 0 NCDRC 6 : 2005 2 CPJ 10