Tribunals and Commissions09 Nov 2004Appeals dismissed
Oriental Insurance Co. Ltd. Vs RAJESH TIWARI
National Consumer Disputes Redressal Commission · 2005 2 CPC 391 : 2005 3 CPJ 80
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 801 of 1,389
Tribunals and Commissions08 Nov 2004Appeal dismissed
NATIONAL SEEDS CORPORATION Vs RAM KUMAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 414
Tribunals and Commissions06 Nov 2004Appeal dismissed
PHOOL BAI GUPTA Vs R. BHATTACHARYA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 399
Tribunals and Commissions06 Nov 2004Appeal allowed
OMPRAKASH MAHAVAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 4 CPJ 8
Tribunals and Commissions05 Nov 2004Appeals allowed
AKHTAR ABDUL KADAR BAPE Vs ASIF CHAND SHAIKH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 161
Tribunals and Commissions05 Nov 2004Complaint dismissed
Imran Khan Vs KAMAL ASHRAF
National Consumer Disputes Redressal Commission · 2006 1 CPJ 225
Tribunals and Commissions05 Nov 2004
S. MURALIDHAR Vs BASAPPA MEMORIAL HOSPITAL
National Consumer Disputes Redressal Commission · 2005 1 CLT 695 : 2005 1 CPJ 237
Tribunals and Commissions05 Nov 2004Appeal dismissed
Life Insurance Corporation of India Vs KARUNA SHARMA
National Consumer Disputes Redressal Commission · 2005 1 CLT 639 : 2005 1 CPJ 416
Tribunals and Commissions05 Nov 2004Appeal disposed of
United India Insurance Co. Ltd. Vs Mehtab Singh
National Consumer Disputes Redressal Commission · 2005 1 CPJ 420
Tribunals and Commissions05 Nov 2004Appeal partly allrowed
NARANG TENT SERVICES Vs G.L. KHURANA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 434
Tribunals and Commissions05 Nov 2004
Dauji Vs SHIMLA COLD STORAGE PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 648
Tribunals and Commissions04 Nov 2004Revision Petition disposed of
CENTRAL BANK OF INDIA Vs HEERA SONI
National Consumer Disputes Redressal Commission · 2004 3 CPR 165 : 2005 1 CLT 376 : 2005 3 CPJ 27
Tribunals and Commissions04 Nov 2004Appeal partly allowed
DENA BANK Vs BABULAL SHARMA
National Consumer Disputes Redressal Commission · 2005 4 CPJ 27
Tribunals and Commissions04 Nov 2004Appeal disposed of
MAHANAGAR TELEPHONE NIGAM LIMITED Vs SUMAN KALRA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 378
Tribunals and Commissions04 Nov 2004Appeal allowed
MAHANAGAR TELEPHONE NIGAM LTD. Vs S.P. CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 452
Tribunals and Commissions04 Nov 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs Alok Kumar
National Consumer Disputes Redressal Commission · 2005 2 CPJ 514
Tribunals and Commissions03 Nov 2004Appeal dismissed
HANS HUNDAI Vs Anil Kumar Gupta
National Consumer Disputes Redressal Commission · 2005 1 CPJ 123
Tribunals and Commissions03 Nov 2004Appeals allowed
RAM KUMAR KAUSHIKIYA Vs NAV BHARAT DAINIK SAMACHAR PATRA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 479
Tribunals and Commissions03 Nov 2004Appeal dismissed
TATA TELE-SERVICES LIMITED Vs PANKAJ KUMAR SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 643
Tribunals and Commissions02 Nov 2004Appeal dismissed
M. SRINIVAS Vs RAMA THULASI
National Consumer Disputes Redressal Commission · 2004 3 CPR 162 : 2005 1 CLT 573 : 2005 1 CPJ 64