Tribunals and Commissions27 Oct 2004Appeal dismissed
KRISHNA MURARI DUBEY Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPC 635 : 2005 1 CPJ 320
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 803 of 1,389
Tribunals and Commissions27 Oct 2004Appeal partially allowed
MARY AJIT SINGH REKHI Vs MANUBHAI MANGILAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 393
Tribunals and Commissions27 Oct 2004Appeal allowed
SUJATA CHHABRA Vs NEW WELDON DRY CLEANERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 409
Tribunals and Commissions27 Oct 2004Appeal allowed
ANUPAM JAIN Vs UMAKANT PANDEY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 632
Tribunals and Commissions27 Oct 2004Appeal dismissed
SUNITA SACHAR Vs NANIKA INTERNATIONAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 655
Tribunals and Commissions26 Oct 2004Appeal allowed
V.D. GONDHALEKAR Vs FRONTIER TRADING
National Consumer Disputes Redressal Commission · 2005 2 CPJ 105
Tribunals and Commissions26 Oct 2004Appeal dismissed
BHAGWAN DAS MAURYA Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 150
Tribunals and Commissions26 Oct 2004Appeal partly allowed
K.L. Batra Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 160
Tribunals and Commissions26 Oct 2004Appeal allowed
SUKHBIR SINGH BEHL Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2005 1 CPJ 380
Tribunals and Commissions25 Oct 2004Appeal dismissed
S. PITCHAI KANI Vs A. PRAHALATHAN
National Consumer Disputes Redressal Commission · 2004 3 CPR 152 : 2005 1 CLT 494 : 2005 1 CPC 242 : 2005 1 CPJ 41
Tribunals and Commissions25 Oct 2004Allowed
K.S. CHUG Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 719 : 2005 2 CLT 81
Tribunals and Commissions25 Oct 2004
A. XAVIER Vs CANTONMENT POLYCLINIC
National Consumer Disputes Redressal Commission · 2004 3 CPR 574 : 2005 1 CPJ 229
Tribunals and Commissions25 Oct 2004Appeal disposed of
Life Insurance Corporation of India Vs PRAMILA VOHRA
National Consumer Disputes Redressal Commission · 2005 4 CPJ 31
Tribunals and Commissions25 Oct 2004Appeals disposed of
PUSHPA BUILDERS LTD. Vs S.P. MOHAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 332
Tribunals and Commissions25 Oct 2004
Z.BAVELLONI SINGAPORE PVT. LTD. Vs CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 31
Tribunals and Commissions25 Oct 2004Appeal allowed
MD. ISAQUE WALLIAHMAD PERAMPALLI Vs P.J. KOTHADIYA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 81
Tribunals and Commissions24 Oct 2004
Protection Manufacturers Pvt Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 230 : 2006 1 CPC 426
Tribunals and Commissions21 Oct 2004Appeal allowed
SUNIL AGGARWAL Vs CITI BANK
National Consumer Disputes Redressal Commission · 2005 1 CPJ 439
Tribunals and Commissions21 Oct 2004Appeal partly allowed
KAMLA MIAURIA Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 2005 2 CPJ 153
Tribunals and Commissions21 Oct 2004Appeals dismissed
CARGO MOTORS (GUJRAT) LTD. Vs SOLACE EXPORTERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 248