Tribunals and Commissions14 Oct 2004Appeal dismissed
STATE BANK OF BIKANER AND JAIPUR Vs AJIT SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPC 601 : 2005 1 CPJ 270
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 805 of 1,389
Tribunals and Commissions14 Oct 2004Appeal dismissed
R.C. DWIVEDI Vs MUKHERJEE SICK CARE NURSING PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 353
Tribunals and Commissions13 Oct 2004
Harmit singh Vs Union of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 151
Tribunals and Commissions13 Oct 2004Appeal dismissed
H.C.L. LIMITED Vs Union of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 434
Tribunals and Commissions13 Oct 2004Appeal allowed
TELECOM DIVISIONAL ENGINEER Vs HARI SHANKAR GUPTA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 464
Tribunals and Commissions13 Oct 2004Appeal allowed
Ram Nihore Vs KASHYAP BOREWELLS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 562
Tribunals and Commissions13 Oct 2004Appeal dismissed
POST OFFICES, RAIGARH DIVISION Vs VIJAY KUMAR BHATTACHARYA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 566
Tribunals and Commissions13 Oct 2004Appeals dismissed
MOHANLAL TIWARI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 605
Tribunals and Commissions13 Oct 2004Appeal dismissed
B.S.E.S. YAMUNA POWER LTD. Vs Sushila Sharma
National Consumer Disputes Redressal Commission · 2005 2 CPJ 91
Tribunals and Commissions13 Oct 2004Appeal allowed
SURESH CHANDRA DWIVEDI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 743 : 2005 2 CLT 131
Tribunals and Commissions12 Oct 2004Appeals dismissed
H.C.L. Vs BRIJESH KUMAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 145
Tribunals and Commissions12 Oct 2004Appeal dismissed
Scooters India Ltd. Vs PRASENJIT HALDER
National Consumer Disputes Redressal Commission · 2005 2 CPJ 146
Tribunals and Commissions12 Oct 2004Appeal disposed of
SUBHASH CHANDER SABHARWAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 201
Tribunals and Commissions12 Oct 2004Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs Rama
National Consumer Disputes Redressal Commission · 2005 3 CPJ 248
Tribunals and Commissions12 Oct 2004Appeal allowed
MAHARASHTRA GROUP FINANCE CO. LTD. Vs Sunil Kumar Agarwal
National Consumer Disputes Redressal Commission · 2005 1 CLT 568
Tribunals and Commissions12 Oct 2004Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs NEELAM SEHGAL
National Consumer Disputes Redressal Commission · 2005 2 CLT 56 : 2005 2 CPJ 40
Tribunals and Commissions12 Oct 2004Appeal dismissed
ARVIND SINGH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 435
Tribunals and Commissions12 Oct 2004Appeal partly allowed
National Insurance Co. Ltd. Vs ANITA DEVI AGRAWAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 475
Tribunals and Commissions12 Oct 2004Appeal partly allowed
MEERUT DEVELOPMENT AUTHORITY Vs KAMLESH GAUTAM
National Consumer Disputes Redressal Commission · 2005 1 CPJ 484
Tribunals and Commissions12 Oct 2004Appeal partly allowed
NEEL MANI MISHRA Vs AWADESH NARAYAN AGRAWAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 629 : 2005 2 CLT 60