Tribunals and Commissions05 Oct 2004Appeal allowed
RADHA BAI Vs LIC of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 4
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 807 of 1,389
Tribunals and Commissions05 Oct 2004Appeal allowed
Union of India Vs SATENDRA PAL SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 450
Tribunals and Commissions05 Oct 2004Appeal allowed
SHIV KUMAR Vs KRISHNA COLD STORAGE
National Consumer Disputes Redressal Commission · 2005 1 CPJ 658
Tribunals and Commissions05 Oct 2004Appeal dismissed
National Insurance Co. Ltd. Vs JANARDAN GOVEKAR
National Consumer Disputes Redressal Commission · 2005 3 CPJ 676
Tribunals and Commissions05 Oct 2004Appeal dismissed
B.S.E.S. RAJDHANI POWER LIMITED Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 701
Tribunals and Commissions04 Oct 2004Appeal partly allowed
CHANDRIKA PRASAD Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 2005 2 CPJ 199
Tribunals and Commissions04 Oct 2004Appeal allowed
M.P. ELECTRICITY BOARD Vs AKHTAR BI
National Consumer Disputes Redressal Commission · 2005 1 CLT 369 : 2005 1 CPR 632 : 2005 2 CPJ 221
Tribunals and Commissions04 Oct 2004Appeal partly allowed
National Insurance Company Ltd. Vs SURESH GUPTA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 436
Tribunals and Commissions04 Oct 2004Appeals dismissed
UMESH RAWLLEY Vs CHANDIGARH ADMINISTRATION
National Consumer Disputes Redressal Commission · 2005 1 CPJ 637 : 2005 2 CLT 61
Tribunals and Commissions04 Oct 2004Appeal dismissed
Telco Vs R.K. KHANNA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 738 : 2005 1 CPR 129
Tribunals and Commissions01 Oct 2004Revision Petition allowed
HEMA VASANTIAL DAKORI Vs BAJAJ AUTO LIMITED
National Consumer Disputes Redressal Commission · 2005 1 CPC 492 : 2005 1 CPR 101 : 2005 2 CPC 197 : 2005 2 CPJ 102 : 2005 2 CPJ 107
Tribunals and Commissions01 Oct 2004Appeal allowed
OM PRAKASH AGARWAL Vs Biswanath Chakraborty
National Consumer Disputes Redressal Commission · 2005 1 CPJ 147
Tribunals and Commissions01 Oct 2004Appeal allowed
JOSEPH MATHEW THOMAS And CO. Vs MARUTI UDYOG Limited
National Consumer Disputes Redressal Commission · 2005 3 CPJ 657
Tribunals and Commissions30 Sept 2004Appeal dismissed
Chandrasekar Vs State Bank of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 267
Tribunals and Commissions30 Sept 2004Appeal dismissed
MOAZZEM HOSSAIN Vs WBSEB
National Consumer Disputes Redressal Commission · 2007 1 CPJ 378
Tribunals and Commissions30 Sept 2004Appeal allowed
Bihar State Electricity Board, Patna Vs BALDEO SAO
National Consumer Disputes Redressal Commission · 2005 1 CPJ 646
Tribunals and Commissions30 Sept 2004Appeal partly allowed
WBSEB Vs GOUR PAUL
National Consumer Disputes Redressal Commission · 2005 3 CPJ 646
Tribunals and Commissions30 Sept 2004Appeal disposed of
MANZOOR AHMAD KHAN Vs AIR INDIA BAGGAGE SERVICES LIMITED
National Consumer Disputes Redressal Commission · 2004 4 CPJ 741 : 2005 1 CPR 315
Tribunals and Commissions29 Sept 2004Appeal dismissed
B.S.E.S. YAMUNA POWER LTD. Vs MOHAN LAL GAUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 510 : 2005 1 CPR 372
Tribunals and Commissions29 Sept 2004Appeal allowed
SANTOSH KASAR Vs AWADESH VISHWAKARMA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 374