Tribunals and Commissions23 Sept 2004Appeals dismissed
VARISHTHA PUNARVAS ADHIKARI THDC Vs A.K. GAUTAM
National Consumer Disputes Redressal Commission · 2005 2 CPJ 572
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 809 of 1,389
Tribunals and Commissions23 Sept 2004Appeal allowed
GOVIND SINGH RANA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 334
Tribunals and Commissions23 Sept 2004
S. VEERASAMY Vs MURUGAIYAN
National Consumer Disputes Redressal Commission · 2005 1 CPC 552 : 2005 1 CPJ 665 : 2005 1 CPR 423 : 2005 2 CLT 100
Tribunals and Commissions23 Sept 2004Appeal allowed
BIHAR STATE ELECTRICITY BOARD Vs SRIPATI JHA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 683
Tribunals and Commissions23 Sept 2004
RANGI INTERNATIONAL Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 72
Tribunals and Commissions23 Sept 2004Appeal allowed
TASKEEN AHMED Vs KAVISHA MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 805
Tribunals and Commissions22 Sept 2004Revision Petition allowed
Haryana State Vs Guddi
National Consumer Disputes Redressal Commission · 2004 3 CPR 126 : 2006 1 CPC 349 : 2006 1 CPJ 71
Tribunals and Commissions22 Sept 2004Appeal disposed of
LINKWAY HONDA Vs NIPUN SARIN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 112
Tribunals and Commissions22 Sept 2004Appeal disposed of
TELEPHONE DEPARTMENT Vs Anil kumar
National Consumer Disputes Redressal Commission · 2005 1 CLT 580 : 2005 1 CPJ 206
Tribunals and Commissions22 Sept 2004Appeal allowed
MADHYAMIK SHIKSHA PARISHAD Vs SHAMBHOO SINGH RANA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 210
Tribunals and Commissions22 Sept 2004Appeal allowed
COL. S.C. THAPLIYAL Vs SONU MOTORS
National Consumer Disputes Redressal Commission · 2005 1 CLT 674 : 2005 1 CPJ 255
Tribunals and Commissions22 Sept 2004Appeal dismissed
PATEL SALT AND MARINE CHEMICALS Vs Gujarat Vidyut Board
National Consumer Disputes Redressal Commission · 2005 1 CPJ 366
Tribunals and Commissions22 Sept 2004Appeal dismissed
SAJI OOMMEN PANICKER Vs DECENT JUNCTION SERVICE CO-OPERATIVE BANK LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 396
Tribunals and Commissions22 Sept 2004Appeal dismissed
SUBHASH CHANDER SHARMA Vs STATE BANK OF BIKANER and JAIPUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 427
Tribunals and Commissions22 Sept 2004Appeal disposed of
VED PRAKASH Vs Rajbir Singh
National Consumer Disputes Redressal Commission · 2004 4 CPJ 483
Tribunals and Commissions22 Sept 2004Appeal disposed of
RAJNISH RATI Vs SADHU RAM JINDAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 501
Tribunals and Commissions22 Sept 2004Appeal disposed of
RAJENDER PAL Vs Voltas Limited
National Consumer Disputes Redressal Commission · 2005 3 CPJ 551
Tribunals and Commissions22 Sept 2004Appeal partly allowed
W.B.S.E.B. Vs MOZAMMEL HOQUE
National Consumer Disputes Redressal Commission · 2005 1 CPJ 680
Tribunals and Commissions22 Sept 2004Appeal dismissed
KAPOOR FURNITURES Vs Jaswant Singh
National Consumer Disputes Redressal Commission · 2005 1 CPJ 725
Tribunals and Commissions22 Sept 2004Appeal dismissed
TELEPHONE DEPARTMENT Vs MAHESH SAHNI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 735