Tribunals and Commissions14 Sept 2004Appeal dismissed
CO-OPERATIVE AGRICULTURAL And RURAL DEVELOPMENT BANK Vs Prahallad Naik
National Consumer Disputes Redressal Commission · 2005 1 CPJ 754
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 811 of 1,389
Tribunals and Commissions13 Sept 2004Appeal dismissed
CHANDIGARH ADMINISTRATION Vs Malkhan Singh
National Consumer Disputes Redressal Commission · 2005 1 CLT 191 : 2005 1 CLT 599 : 2005 1 CPC 168 : 2005 1 CPJ 60 : 2005 1 CPR 15
Tribunals and Commissions13 Sept 2004Appeal disposed of
New India Assurance Co. Ltd. Vs N. Ramalingam
National Consumer Disputes Redressal Commission · 2004 3 CLT 298 : 2004 3 CPR 148 : 2005 1 CLT 571 : 2005 1 CPC 259 : 2005 1 CPJ 48
Tribunals and Commissions13 Sept 2004Appeal dismissed
A.K. RAMADOSS Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 2004 3 CPR 542 : 2005 1 CLT 555 : 2005 1 CLT 592 : 2005 1 CPC 199 : 2005 1 CPC 248 : 2005 1 CPJ 54
Tribunals and Commissions13 Sept 2004
KUMAR R. PRIOLKAR Vs REAL ESTATE AGENCIES
National Consumer Disputes Redressal Commission · 2005 2 CPR 553 : 2005 3 CPJ 394
Tribunals and Commissions13 Sept 2004Appeal disposed of
NATIONAL INSURANCE COMPANY LIMITED Vs LALTA RAM
National Consumer Disputes Redressal Commission · 2005 1 CPJ 285
Tribunals and Commissions13 Sept 2004
ZENITH COMPUTERS LTD. Vs Elbee Services Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 386 : 2005 3 CPR 102
Tribunals and Commissions13 Sept 2004
VIRMANI REFRIGERATION And COLD STORAGE PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 767 : 2005 2 CLT 134
Tribunals and Commissions10 Sept 2004
TAPAN BANERJEE Vs JAYANTA BASU
National Consumer Disputes Redressal Commission · 2005 3 CPJ 631
Tribunals and Commissions09 Sept 2004Appeal disposed of
AMBAJI PARCEL SERVICES Vs AMAR SONS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 127
Tribunals and Commissions09 Sept 2004Appeal allowed
ASIM J. PANDYA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 159
Tribunals and Commissions08 Sept 2004Appeal dismissed
Life Insurance Corporation of India Vs CHANDRIKA BAI NEWLEY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 124
Tribunals and Commissions08 Sept 2004Appeal dismissed
SRESHTHA SONS Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 196
Tribunals and Commissions08 Sept 2004Appeal allowed
KESHAV PRASAD SHUKLA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CLT 249 : 2005 1 CPC 595 : 2005 1 CPJ 265
Tribunals and Commissions08 Sept 2004Appeal dismissed
BANK OF BARODA Vs MEERA GUPTA
National Consumer Disputes Redressal Commission · 2004 3 CLT 567 : 2004 3 CPR 655 : 2004 4 CPJ 289
Tribunals and Commissions08 Sept 2004Appeal partly allowed
PRIYANKA COMPUTERS SERVICES Vs BAJRANG LAL AGRAWAL
National Consumer Disputes Redressal Commission · 2005 1 CLT 246 : 2005 1 CPJ 293
Tribunals and Commissions08 Sept 2004Appeal dismissed
Godavari Bai Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 384
Tribunals and Commissions08 Sept 2004
PRASANNKUMAR DIGAMBARDAS Vs HARDASBHAI G. PATEL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 453
Tribunals and Commissions08 Sept 2004
A.S.ARUNACHALAM Vs CHIEF MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 24 : 2004 2 CPC 563 : 2004 4 CPJ 61
Tribunals and Commissions06 Sept 2004Allowed
EXPRESS RESORTS And HOTELS LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CLT 231 : 2005 2 CPJ 88