Tribunals and Commissions11 Aug 2004Appeal allowed
Darshan Singh Ahuja Vs HAMDARD (WAKF) LABORATORIES
National Consumer Disputes Redressal Commission · 2004 4 CPJ 726
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 816 of 1,389
Tribunals and Commissions11 Aug 2004
TEJAS P. BHATT Vs Alitalia
National Consumer Disputes Redressal Commission · 2005 2 CPJ 77
Tribunals and Commissions10 Aug 2004Appeal dismissed
PANVIJ BIOTEC NIGERIA LTD. Vs NATIONAL CONTAINER LINE
National Consumer Disputes Redressal Commission · 2004 3 CLT 400 : 2004 3 CPR 476 : 2004 4 CPJ 80
Tribunals and Commissions10 Aug 2004Appeal disposed of
DEVI Vs SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 115
Tribunals and Commissions10 Aug 2004Appeal partly allowed
C.G. GRIHA NIRMAN MANDAL Vs VIJAY BAHADUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 183
Tribunals and Commissions10 Aug 2004
Sachindra Nath Dubey Vs Bihar State Housing Board
National Consumer Disputes Redressal Commission · 2005 1 CLT 654 : 2005 1 CPJ 358
Tribunals and Commissions10 Aug 2004Appeal allowed
NARAYAN SINGH CHANDRAKAR Vs DURG TELEPHONE DEPARTMENT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 418
Tribunals and Commissions10 Aug 2004
AGSUN SEEDS (INDIA) LTD. Vs N.NAGENDRA REDDY
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 25 : 2004 3 CPR 137 : 2005 0 ACJ 105 : 2005 1 CLT 77
Tribunals and Commissions09 Aug 2004Appeal allowed
NATIONAL INSURANCE COMPANY LIMITED Vs JAGESHWAR PANDEY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 601 : 2005 1 CLT 458
Tribunals and Commissions09 Aug 2004Appeal dismissed
L.I.C. Of India Vs BHOLA CHOUDHARY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 677 : 2005 1 CPR 445
Tribunals and Commissions09 Aug 2004Revision dismissed
U.P. AVAS AVEM VIKAS PARISHAD Vs NARENDRA PRAKASH DIWAN
National Consumer Disputes Redressal Commission · 2006 1 CLT 461 : 2006 1 CPJ 72
Tribunals and Commissions09 Aug 2004Appeal allowed
D.C. SOOD Vs NIIT
National Consumer Disputes Redressal Commission · 2004 4 CPJ 723 : 2005 1 CLT 283 : 2005 1 CPR 125
Tribunals and Commissions06 Aug 2004Appeals dismissed
National Insurance Company Ltd. Vs KAILASH CHANDRA MAHESHWARI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 741
Tribunals and Commissions06 Aug 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs HEMANT BHANDARI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 418 : 2005 3 CPR 231
Tribunals and Commissions06 Aug 2004Revision Petition allowed
KANNUR MUNICIPALITY-Revn. Vs E.V. ABDUL HAMEED HAJI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 461 : 2005 3 CPR 125
Tribunals and Commissions06 Aug 2004Appeal dismissed
Oriental Insurance Company Ltd. Vs DINDAYAL SHARMA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 706
Tribunals and Commissions05 Aug 2004Appeal allowed
Branch Manager, State Bank of India Vs KAMINI DEVI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 65 : 2005 1 CLT 392
Tribunals and Commissions05 Aug 2004Disposed Of
Geeta Jethani Vs Airport Authority of India
National Consumer Disputes Redressal Commission · 2004 2 CPC 428 : 2004 3 CLT 221 : 2004 3 CPJ 106 : 2004 3 CPR 60
Tribunals and Commissions05 Aug 2004Appeal disposed of
Union of India Vs SUMAN KANWAR
National Consumer Disputes Redressal Commission · 2004 3 CPR 719 : 2004 4 CPJ 244
Tribunals and Commissions04 Aug 2004Appeal partly allowed
S.S.I., D.U. CENTRE Vs AKKU BEIG
National Consumer Disputes Redressal Commission · 2004 4 CPJ 753 : 2005 1 CPR 313