Tribunals and Commissions25 Jun 2004Appeal dismissed
K. VELMURUGAN Vs Registrar, Pondicherry University
National Consumer Disputes Redressal Commission · 2005 1 CPJ 622 : 2005 1 CPR 292
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 825 of 1,389
Tribunals and Commissions24 Jun 2004Revision disposed of
S. THANASEKARAN Vs CITY And INDUSTRIAL DEVELOPMENT CORPORATION (CIDCO)
National Consumer Disputes Redressal Commission · 2004 3 CPJ 642
Tribunals and Commissions24 Jun 2004Appeal allowed
M. SUVARNA Vs V. PENTAIAH
National Consumer Disputes Redressal Commission · 2004 3 CLT 396 : 2004 4 CPJ 75
Tribunals and Commissions23 Jun 2004Appeal allgowed
W.B.S.E.B. Vs SURESH DEBNATH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 112
Tribunals and Commissions23 Jun 2004Appeal allowed
JANGEER SINGH Vs KOCHAR HOSPITAL And RESEARCH CENTRE PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 223
Tribunals and Commissions23 Jun 2004Appeal partly allowed
Branch Manager, United India Insurance Co. Ltd. Vs J. RAMESH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 492
Tribunals and Commissions23 Jun 2004Appeal dismissed
State Bank of India Vs P. BALAKRISHNAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 661 : 2005 2 CLT 110
Tribunals and Commissions23 Jun 2004Appeal allowed
United India Insurance Co. Ltd. Vs S. Natarajan
National Consumer Disputes Redressal Commission · 2004 4 CPJ 779 : 2005 1 CPR 264
Tribunals and Commissions22 Jun 2004
KHIRALATA SAMAL Vs S.D.O./A.M. (COMM) ELECTRICAL SUB-DIVISION, CESCO LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 353 : 2005 1 CLT 117
Tribunals and Commissions22 Jun 2004
UNIQUE BUILDERS Vs ELVINO BERNARDO D'SOUZA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 532
Tribunals and Commissions22 Jun 2004Revision Petition allowed
AJIT KOSSAMBE Vs GOMAKANT MAHAMBE
National Consumer Disputes Redressal Commission · 2004 3 CLT 425 : 2004 3 CPR 478 : 2004 4 CPJ 9
Tribunals and Commissions22 Jun 2004Appeal allowed
ABDUL WAHID LATIF KAZI Vs GULAB ENTERPRISES
National Consumer Disputes Redressal Commission · 2004 3 CPJ 688
Tribunals and Commissions21 Jun 2004Appeal dismissed
SECRETARY, BOARD OF SECONDARY EDUCATION Vs Santosh Kumar Sahoo
National Consumer Disputes Redressal Commission · 2004 2 CPC 288 : 2004 3 CPJ 270 : 2005 2 CPR 42
Tribunals and Commissions21 Jun 2004
RUKMINI HEMBRAM Vs Branch Manager, L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 2 CPC 299 : 2004 3 CPJ 273
Tribunals and Commissions21 Jun 2004Appeal dismissed
MALCOM ERNEST KENNEDY Vs CHIEF POSTMASTER GENERAL, ORISSA CIRCLE
National Consumer Disputes Redressal Commission · 2004 2 CPC 307 : 2004 3 CPJ 278
Tribunals and Commissions21 Jun 2004Appeal dismissed
TIRUPATI MOTORS Vs KANAN KUMARI DASH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 283 : 2005 2 CPR 131
Tribunals and Commissions21 Jun 2004
V. MANGAMA RAJU Vs State of orissa
National Consumer Disputes Redressal Commission · 2004 2 CPC 325 : 2004 3 CPJ 286
Tribunals and Commissions21 Jun 2004
BIRABHADRA SAHOO Vs MANAGING DIRECTOR, SHRIRAM CITY UNION FINANCE LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 339 : 2004 3 CPJ 306 : 2005 1 CLT 4 : 2005 2 CPR 133
Tribunals and Commissions21 Jun 2004Appeal dismissed
PETER LOBO Vs Dena Bank
National Consumer Disputes Redressal Commission · 2004 3 CPJ 536
Tribunals and Commissions21 Jun 2004Appeal partly allowed
U.S. ROOPS LTD. Vs RABIABIBI AMIRUDDIN PATHAN
National Consumer Disputes Redressal Commission · 2004 3 CPJ 651