Tribunals and Commissions31 May 2004
TAMIL NADU HOUSING BOARD Vs TUTICORIN SANGARAPERI HOUSING BOARD
National Consumer Disputes Redressal Commission · 2005 1 CPJ 122
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 830 of 1,389
Tribunals and Commissions31 May 2004Revision Petition allowed
SREELATHA MURUGAPPAN Vs Anantharaman
National Consumer Disputes Redressal Commission · 2005 2 CPJ 256
Tribunals and Commissions31 May 2004Appeal dismissed
TIRATHRAM Vs Dena Bank
National Consumer Disputes Redressal Commission · 2004 2 CPR 670 : 2004 3 CPJ 263
Tribunals and Commissions31 May 2004Appeal dismissed
U.B. PANDEY Vs Tata Finance Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 294 : 2005 1 CPR 718
Tribunals and Commissions31 May 2004
NEEL RATNA SONI Vs XEROX MODI CORP. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 341
Tribunals and Commissions31 May 2004Appeal dismissed
CHHATTISGARH RAJYA SAHKARI AVAS SANGH MARYADIT Vs SYAMSUNDER SHARMA
National Consumer Disputes Redressal Commission · 2004 2 CPR 657 : 2004 3 CLT 109 : 2004 3 CPJ 391
Tribunals and Commissions31 May 2004Appeal dismissed
MUNICIPAL CORPORATION Vs BARJESH GAIND
National Consumer Disputes Redressal Commission · 2004 3 CPJ 393
Tribunals and Commissions31 May 2004Appeal disposed of
TAMIL NADU HOUSING BOARD Vs T.C. JAGADEESAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 509 : 2005 1 CPR 340
Tribunals and Commissions31 May 2004Appeal allowed
APARNA ASSOCIATES Vs C. Srinivasan
National Consumer Disputes Redressal Commission · 2004 3 CPJ 641
Tribunals and Commissions31 May 2004
JYOTI DUTT PANDEY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPR 665 : 2004 3 CLT 145 : 2004 4 CPJ 802
Tribunals and Commissions31 May 2004Appeal allowed
GANGARAM SINHA Vs Swaroop Chand Jain
National Consumer Disputes Redressal Commission · 2004 2 CPR 655 : 2004 3 CLT 111 : 2004 4 CPJ 807
Tribunals and Commissions28 May 2004Appeal allowed
Union of India Vs Abdul Majeeth
National Consumer Disputes Redressal Commission · 2004 3 CPR 356 : 2004 4 CPJ 122
Tribunals and Commissions28 May 2004
E.N. SREENATHAN Vs AIR INDIA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 294
Tribunals and Commissions28 May 2004Appeal allowed
G.B. THAPA Vs TAJENDRA PAL SINGH GULIANI
National Consumer Disputes Redressal Commission · 2004 2 CPC 328 : 2004 3 CLT 687 : 2004 3 CPJ 296
Tribunals and Commissions28 May 2004Appeal partly allowed
DISTRICT ENGINEER DEPARTMENT OF TELECOMMUNICATIONS Vs CONSUMER PROTECTION CELL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 328
Tribunals and Commissions28 May 2004Appeal dismissed
S. Chockalingam Vs INDIAN BANK
National Consumer Disputes Redressal Commission · 2005 3 CPJ 379
Tribunals and Commissions28 May 2004Appeal allowed
MAJ. MUKUL DEV Vs RELIANCE INDIA MOBILE
National Consumer Disputes Redressal Commission · 2004 3 CLT 642 : 2004 3 CPJ 396
Tribunals and Commissions28 May 2004
SHIVAM PRAKASHAN Vs ASIAN MACHINERY COMPANY (P) LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 484
Tribunals and Commissions28 May 2004Appeal dismissed
TELECOM DEPARTMENT Vs Mohammed Kutty
National Consumer Disputes Redressal Commission · 2005 2 CPJ 628
Tribunals and Commissions28 May 2004Appeal allowed
L.I.C. Of India Vs S. KOKILA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 504