Tribunals and Commissions05 Apr 2007Petition is disposed of
UNION OF INDIA Vs ARUN BORSE
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 72 : 2007 2 CPJ 165
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 709 of 1,389
Tribunals and Commissions04 Apr 2007Appeal allowed
Sanjeev Walia Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 2007 4 CPJ 276
Tribunals and Commissions04 Apr 2007
BALWINDER KAUR Vs State of Punjab
National Consumer Disputes Redressal Commission · 2007 2 CPJ 444
Tribunals and Commissions03 Apr 2007Appeal dismissed
DELHI IVF And FERTILITY CLINIC Vs LINA GOYAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 476
Tribunals and Commissions03 Apr 2007Revision Petitions dismissed
TAMIL NADU HOUSING BOARD Vs A VEERAPPAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 304
Tribunals and Commissions03 Apr 2007Appeal dismissed
V NALINA Vs LIC of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 144
Tribunals and Commissions02 Apr 2007
SUPREME ELECTRO-MECH P LTD Vs LT COL ANURAG CHHABRA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 546
Tribunals and Commissions02 Apr 2007Appeal dismissed
Kanpur Development Authority Vs KRISHNA DEVI DIWAN
National Consumer Disputes Redressal Commission · 2008 3 CPJ 200
Tribunals and Commissions02 Apr 2007Appeal dismissed
JOGINDER BABBAR Vs G L KAUL KILAM
National Consumer Disputes Redressal Commission · 2008 2 CPJ 26
Tribunals and Commissions02 Apr 2007
W B S E B Vs MORSED SK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 552
Tribunals and Commissions02 Apr 2007Appeal allowed
Ceat Limited Vs ROURKELA CONSUMERS FRONT
National Consumer Disputes Redressal Commission · 2008 2 CPJ 289
Tribunals and Commissions02 Apr 2007
ICICI BANK LTD Vs P K VERMA GP CAPT
National Consumer Disputes Redressal Commission · 2007 3 CPJ 1
Tribunals and Commissions30 Mar 2007Appeal dismissed
Oriental Insurance Co. Ltd. Vs RAJENDRA KUMAR AJMANI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 268
Tribunals and Commissions30 Mar 2007Appeal Allowed
ESCOTEL MOBILE COMMUNICATIONS LIMITED Vs Rajesh Sethi
National Consumer Disputes Redressal Commission · 2007 2 CPJ 207
Tribunals and Commissions30 Mar 2007Revision Petition dismissed
C B RAMACHANDRA REDDY Vs Kamala Devi
National Consumer Disputes Redressal Commission · 2008 2 CPJ 324
Tribunals and Commissions28 Mar 2007
United India Insurance Company Ltd Vs Marappan
National Consumer Disputes Redressal Commission · 2008 3 CPJ 395
Tribunals and Commissions28 Mar 2007Appeals allowed
MAITREYA V. DOSHI Vs NARENDER KAUR CHAUDHARY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 193
Tribunals and Commissions28 Mar 2007Appeal dismissed
GTE Trading Co. Pvt. Ltd. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 431
Tribunals and Commissions28 Mar 2007Appeal allowed
GURDASPUR CENTRAL COOPERATIVE BANK LTD Vs PREM SINGH
National Consumer Disputes Redressal Commission · 2008 2 CPJ 407
Tribunals and Commissions28 Mar 2007
KIRPA RAM Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2007 3 CPJ 21