Tribunals and Commissions19 Mar 2007
R.S.INDUSTRIES BANDA, DISTRICT SHAHJAHANPUR, UP. Vs NATIONAL INSURANCE CO. LTD. SHAHJAHANPUR
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 29 : 2008 1 CPJ 276
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 711 of 1,389
Tribunals and Commissions19 Mar 2007Petition is allowed
ORIENT TREASURES PVT. LTD. Vs UNITED INDIA INSURANCE COMPANY LTD. CHENNAI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 30 : 2007 4 CPJ 146
Tribunals and Commissions15 Mar 2007Appeal allowed
New India Assurance Co. Ltd. Vs SINDHU FLOWERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 318
Tribunals and Commissions14 Mar 2007
HINDUSTAN LATEX LIMITED Vs CONTROL PRINT INDIA LIMITED
National Consumer Disputes Redressal Commission · 2007 2 CPR 181 : 2007 3 CPJ 53 : 2007 3 UC 1677
Tribunals and Commissions13 Mar 2007Appeal disposed of
BANK OF BARODA Vs K Natarajan
National Consumer Disputes Redressal Commission · 2008 1 CPJ 47
Tribunals and Commissions13 Mar 2007Appeal dismissed
PROPER ENGINEERING WORKS Vs Export Credit Guarantee Corporation of India Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 202
Tribunals and Commissions13 Mar 2007Appeal allowed
SHANTILATA SAMAL Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 538
Tribunals and Commissions13 Mar 2007
Christian Medical College And Hospital Vs KULDEEP SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 150
Tribunals and Commissions13 Mar 2007Appeals partly allowed
BHARATH NIKETHAN ENGINEERING COLLEGE Vs DILU SASIDHARAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 370
Tribunals and Commissions13 Mar 2007Appeal allowed
M. MARICHAND Vs HTC SOFTWARE DEVELOPMENT CENTRE PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2007 3 CPJ 292
Tribunals and Commissions13 Mar 2007
Mahesh Kumar Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 329
Tribunals and Commissions12 Mar 2007Appeal disposed of
UNITED INDIA INSURANCE CO LTD Vs Senthilkumar
National Consumer Disputes Redressal Commission · 2008 2 CPJ 24 : 2008 3 CPR 41
Tribunals and Commissions12 Mar 2007
New India Assurance Co Ltd Vs S P RAJENDRAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 16
Tribunals and Commissions12 Mar 2007Revision Petition dismissed
SUNRISE CONSULTANCY Vs DAKSHESHBHAI KANTIBHAI PATEL
National Consumer Disputes Redressal Commission · 2007 2 CPR 427 : 2007 3 CPJ 311
Tribunals and Commissions12 Mar 2007Appeal allowed
R DHANAM Vs ESAKKIMUTHU
National Consumer Disputes Redressal Commission · 2008 1 CPJ 262
Tribunals and Commissions09 Mar 2007Appeal allowed
P.D. Bhatia Vs BANK OF PUNJAB LIMITED
National Consumer Disputes Redressal Commission · 2007 3 CPJ 298
Tribunals and Commissions09 Mar 2007Appeal allowed
RAM KISHAN Vs D.H.B.V.N.L., HISHAR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 180
Tribunals and Commissions09 Mar 2007Appeal dismissed
J KUMUDHAM Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2008 2 CPJ 57
Tribunals and Commissions09 Mar 2007Appeal dismissed
Maruti Udyog Ltd Vs PURAN CHAND WADHWA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 537
Tribunals and Commissions09 Mar 2007
K. VARA PRASADA VARMA Vs B.N. PRASAD
National Consumer Disputes Redressal Commission · 2007 3 CPJ 353