Tribunals and Commissions09 Mar 2007Revision Petition dismissed
AIR FRANCE Vs SONALI ARORA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 202
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 712 of 1,389
Tribunals and Commissions09 Mar 2007Appeal by Complainant allowed
Ghulam Nabi Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 379
Tribunals and Commissions09 Mar 2007
Anasuyamma Vs P RAGHUNANDAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 140
Tribunals and Commissions08 Mar 2007Appeal allowed
MOHD. A.M. ABDEL KARIL Vs University of Delhi
National Consumer Disputes Redressal Commission · 2007 4 CPJ 300
Tribunals and Commissions08 Mar 2007Appeal dismissed
ICICI BANK Vs Kusum Rani
National Consumer Disputes Redressal Commission · 2007 3 CPJ 233
Tribunals and Commissions08 Mar 2007Petition is allowed
K.K.MIGLANI Vs ASSTT.ENGINEER, I-T, SUB-DIVISION, CPWD, LODHI COLONY, NEW DELHI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 28 : 2007 2 CPJ 140
Tribunals and Commissions07 Mar 2007
SATYANARAYAN RATHI Vs M.P. State Electricity Board
National Consumer Disputes Redressal Commission · 2007 4 CPJ 296
Tribunals and Commissions07 Mar 2007Appeal partly allowed
K.C. SAINI Vs PRADEEP KUMAR KANKANE
National Consumer Disputes Redressal Commission · 2007 2 CPJ 467
Tribunals and Commissions07 Mar 2007
RADHA KRISHAN CHOUDHARY Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 406
Tribunals and Commissions07 Mar 2007
M RADHAKRISHNA MURTHY Vs PARAKULAM ELISHAMA BABU
National Consumer Disputes Redressal Commission · 2007 2 CPR 3 : 2007 3 CPJ 96
Tribunals and Commissions07 Mar 2007
RAGHUNATH ROUT Vs MAA NURSING HOME
National Consumer Disputes Redressal Commission · 2007 2 CPR 45 : 2007 3 CPJ 94
Tribunals and Commissions05 Mar 2007
HINDUSTAN MOTORS LTD Vs SHAMBHU SHARAN SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPJ 105
Tribunals and Commissions05 Mar 2007Appeal dismissed
HARYANA STATE CO-OPERATIVE HOUSING FEDERATION LIMITED Vs Ishwar Singh
National Consumer Disputes Redressal Commission · 2008 2 CPJ 75
Tribunals and Commissions05 Mar 2007
KRISHNA IRON STRIPS AND TUBES PVT LTD Vs UNITED INDIA INSURANCE CO LIMITED
National Consumer Disputes Redressal Commission · 2007 4 CPJ 75
Tribunals and Commissions05 Mar 2007
M P STATE INDUSTRIAL DEVELOPMENT CORPO Vs BUREAU OF INDIAN STANDARDS
National Consumer Disputes Redressal Commission · 2007 2 CPR 17 : 2007 3 CPJ 109
Tribunals and Commissions05 Mar 2007Appeal dismissed
UNITED INDIA INSURANCE COMPANY. LTD. Vs JASWINDER SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 354
Tribunals and Commissions05 Mar 2007Appeal dismissed
THEERAN CHINNAMALAI TRANSPORT EMPLOYEES CO-OP HOUSE BUILDING SOCIETY Vs S CHANDRASEKARAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 279
Tribunals and Commissions05 Mar 2007
JOINT SUB REGISTRAR, DISTRICT REGISTRAR OFFICE, SHANMUGAPURAM, PALANI: 2, DINDIGUL DISTRICT Vs MARAGATHAM
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 27 : 2007 1 CPR 476 : 2007 2 CPJ 72 : 2007 2 UC 919
Tribunals and Commissions03 Mar 2007Appeal allowed
JAIPRAKASH KESWANI Vs BHARTIYA TELENET LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 272
Tribunals and Commissions02 Mar 2007Appeal dismissed
SURYA AUTOMOBILES Vs Jitender Kumar Sharma
National Consumer Disputes Redressal Commission · 2007 4 CPJ 182