Tribunals and Commissions26 Mar 2007Appeal dismissed
Federal Bank Ltd. Vs ARBEE STAR MARITIME AGENCIES (P) LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 207
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 710 of 1,389
Tribunals and Commissions26 Mar 2007Revision Petition dismissed
SHARAD CHANDRA TIWARI Vs Star India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPR 215 : 2007 3 CPJ 198
Tribunals and Commissions25 Mar 2007
SANJEEV KUMAR Vs JAMMU AND KASHMIR HOUSING BOARD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 200
Tribunals and Commissions24 Mar 2007Revision Petition dismissed
RAJIV COLD STORAGE Vs PARAMANAND DUBEY
National Consumer Disputes Redressal Commission · 2007 2 CPR 483 : 2007 3 CPJ 313 : 2007 4 UC 227
Tribunals and Commissions23 Mar 2007Appeal partly allowed
MOHAMMAD SHAQOOR SHEIKH Vs SUNITA KACHER
National Consumer Disputes Redressal Commission · 2007 3 CPJ 241
Tribunals and Commissions23 Mar 2007Appeal partly allowed
TEMPLE TOWN FARMS (P.) LTD. Vs U. SUMAN METHA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 200
Tribunals and Commissions23 Mar 2007
Texcones Tubes Company Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 70 : 2007 2 CPJ 122
Tribunals and Commissions22 Mar 2007Revision Petition disposed of
M SUBBA RAO Vs AVULA VENKATA REDDY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 269
Tribunals and Commissions22 Mar 2007Revision Petition dismissed
Union of India Vs VIRINDER KUMAR
National Consumer Disputes Redressal Commission · 2007 2 CPJ 285
Tribunals and Commissions22 Mar 2007
PICKER INDIA LTD Vs JAMAL ARA
National Consumer Disputes Redressal Commission · 2007 2 CPR 233 : 2007 3 CPJ 44
Tribunals and Commissions22 Mar 2007
ASHOK LEYLAND FINANCE LTD Vs HIRALAL SAHU
National Consumer Disputes Redressal Commission · 2007 3 CPJ 25
Tribunals and Commissions21 Mar 2007
LIFE INFORMATION CORPORATION OF INDIA Vs MOHAMMADI SULTANA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 446
Tribunals and Commissions21 Mar 2007Revision Petition allowed
A.K. GUPTA (DR.) Vs MAHIPAL
National Consumer Disputes Redressal Commission · 2007 2 CPR 455 : 2007 3 CPJ 303
Tribunals and Commissions21 Mar 2007Appeal allowed
CHANTAM REDDY MANJUNATH REDDY Vs PALM GROVE NURSERY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 183
Tribunals and Commissions20 Mar 2007
Nand Kishore Verma and others Vs Batra Hospital and Medical Research Centre and others
National Consumer Disputes Redressal Commission · (2007) 03 NCDRC CK 0072
Tribunals and Commissions20 Mar 2007Revision Petition allowed
K.V. PADMANABHAN Vs Calicut Development Authority
National Consumer Disputes Redressal Commission · 2007 2 CPJ 287
Tribunals and Commissions20 Mar 2007
PADAM COTTON YARNS LTD Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2007 2 CPJ 127
Tribunals and Commissions20 Mar 2007Appeal dismissed
COMMISSIONER EMPLOYEES PENSION SCHEME Vs M P SURESH KUMAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 105
Tribunals and Commissions19 Mar 2007
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs Mukandi Lal
National Consumer Disputes Redressal Commission · 2007 2 CPR 231 : 2007 3 CPJ 51
Tribunals and Commissions19 Mar 2007Revision Petition dismissed
SHIV KUMAR AGARWAL Vs ARUN TONDON
National Consumer Disputes Redressal Commission · 2007 2 CPJ 321