Tribunals and Commissions13 Apr 2007
SURYA SEEDS Vs V RAMANATHAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 163 : 2008 1 CPR 129
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 708 of 1,389
Tribunals and Commissions12 Apr 2007
REGISTRAR H P UNIVERSITY Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 2007 3 CPR 65 : 2007 4 CPJ 74
Tribunals and Commissions12 Apr 2007
Seema Rani Vs ST STEPHEN HOSPITAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 300
Tribunals and Commissions12 Apr 2007Appeals allowed
VINAYAK GUPTA (MINOR) Vs SAROJ HOSPITAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 373
Tribunals and Commissions12 Apr 2007
SOM NATH Vs Union of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 29
Tribunals and Commissions12 Apr 2007Petitions are dismissed
NEW INDIA ASSURANCE CO. LTD. Vs SATISH KUMAR
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 16
Tribunals and Commissions11 Apr 2007
Gurinder Kaur Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 3 CPJ 114
Tribunals and Commissions11 Apr 2007
Mahindra and Mahindra Ltd Vs Kamal Singh
National Consumer Disputes Redressal Commission · 2007 4 CPJ 62
Tribunals and Commissions10 Apr 2007
KOHINOOR INTERNATIONAL Vs INTRA SHIP
National Consumer Disputes Redressal Commission · 2007 2 CPR 286 : 2007 3 CPJ 49
Tribunals and Commissions10 Apr 2007Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs HARI RAM
National Consumer Disputes Redressal Commission · 2007 2 CPR 441 : 2007 3 CPJ 330 : 2007 4 UC 240
Tribunals and Commissions10 Apr 2007Revision Petition dismissed
VIJAY SOLVEX LIMITED Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 316
Tribunals and Commissions10 Apr 2007
KOCHAR WOOLLEN MILLS PVT LTD Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2007 2 CPR 288 : 2007 3 CPJ 60
Tribunals and Commissions10 Apr 2007Appeal dismissed
Standard Chartered Bank Vs RENU SOOD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 531
Tribunals and Commissions10 Apr 2007Appeal allowed
SURESH AHLUWALIA Vs BODY CARE (SLIMMING AND BEAUTY CLINIC)
National Consumer Disputes Redressal Commission · 2007 4 CPJ 177
Tribunals and Commissions10 Apr 2007Petitions are partly allowed
IMPROVEMENT TRUST Vs SURINDER KAUR
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 21 : 2007 2 CPR 281 : 2007 3 CPJ 83
Tribunals and Commissions09 Apr 2007
K K GUPTA Vs H P HOUSING AND URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 570
Tribunals and Commissions09 Apr 2007Appeal dismissed
United India Insurance Co. Ltd. Vs SURESH KUMAR TIBREWAL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 426
Tribunals and Commissions09 Apr 2007
INDUSIND BANK LTD. Vs VIMAL MITTAL
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 15 : 2007 2 CPJ 161
Tribunals and Commissions06 Apr 2007Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Charan Singh
National Consumer Disputes Redressal Commission · 2007 3 CPJ 390
Tribunals and Commissions05 Apr 2007
ALFRED BENEDICT Vs MANIPAL HOSPITAL
National Consumer Disputes Redressal Commission · 2007 2 CPR 142 : 2007 3 CPJ 74