Tribunals and Commissions24 Apr 2007
DHIR SINGH Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2007 3 CPJ 91
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 706 of 1,389
Tribunals and Commissions24 Apr 2007Appeal allowed
KHULESH BAI Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 237
Tribunals and Commissions24 Apr 2007Appeal allowed
MAMTA CHAUDHARY Vs RAMSWAROOPDAS NIRANJANDAS CHARITABLE TRUST
National Consumer Disputes Redressal Commission · 2007 3 CPJ 186
Tribunals and Commissions24 Apr 2007petition is allowed
SANJEEV KUMAR Vs BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 32
Tribunals and Commissions23 Apr 2007Appeal dismissed
GIAN CHAND GUPTA Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 204
Tribunals and Commissions23 Apr 2007
DELHI DEVELOPMENT AUTHORITY Vs PARABASEE COOPERATIVE GROUP HOUSING SOCIETY LTD
National Consumer Disputes Redressal Commission · 2007 2 CPR 183 : 2007 3 CPJ 111
Tribunals and Commissions23 Apr 2007Appeal dismissed
K.S. PURI Vs AIR DECCAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 358
Tribunals and Commissions23 Apr 2007Appeal dismissed
POST MASTER, DISTRICT COURT TIS HAZARI Vs AMARJIT SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPJ 240
Tribunals and Commissions23 Apr 2007
ANOOP KUMAR Vs CHAITANYA HOSPITAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 170
Tribunals and Commissions23 Apr 2007Revision Petition dismissed
P. Subramanian Vs Srivilliputhur Co-operative Spinning Mills Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPR 191 : 2007 3 CPJ 312
Tribunals and Commissions22 Apr 2007Revision Petitions dismissed
New India Assurance Co. Ltd. Vs Satish Kumar
National Consumer Disputes Redressal Commission · 2007 2 CPJ 187
Tribunals and Commissions20 Apr 2007
Vidya Bhushan Jain Vs SITARAM BHARTIA INSTITUTE OF SCIENCE AND RESEARCH
National Consumer Disputes Redressal Commission · 2008 3 CPJ 342
Tribunals and Commissions20 Apr 2007Appeal dismissed
SUNDER RAJ Vs P.P.K. Memorial Hospital
National Consumer Disputes Redressal Commission · 2007 4 CPJ 481
Tribunals and Commissions20 Apr 2007
G S JHALA Vs Pawan Kumar
National Consumer Disputes Redressal Commission · 2007 4 CPJ 101
Tribunals and Commissions20 Apr 2007Appeal dismissed
VIDYA DEVI Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 185
Tribunals and Commissions20 Apr 2007Appeal is dismissed
BRIG.(RETD.) KAMAL SOOD GURGAON Vs DLF UNIVERSAL LTD.NEW DELHI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 73 : 2007 3 CPJ 7
Tribunals and Commissions19 Apr 2007Appeal dismissed
NEELAM RAMASWAMY Vs CHURCH OF SOUTH INDIA HOSPITAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 336
Tribunals and Commissions19 Apr 2007Revision Petition dismissed
Coffee Board Vs K.S. SEETHARAMA
National Consumer Disputes Redressal Commission · 2007 2 CPR 217 : 2007 3 CPJ 404
Tribunals and Commissions19 Apr 2007
N VIMALAN Vs REGIONAL CANCER CENTRE RCC
National Consumer Disputes Redressal Commission · 2007 2 CPR 206 : 2007 3 CPJ 113
Tribunals and Commissions19 Apr 2007Appeal partly allowed
National Insurance Co. Ltd. Vs SARDAR LACHMAN SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPJ 306