Tribunals and Commissions18 Apr 2007Appeal partly allowed
Arvind Mishra Vs DHARAMSAI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 401
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 707 of 1,389
Tribunals and Commissions18 Apr 2007Appeal allowed
National Insurance Co. Ltd. Vs Balbir Kumar
National Consumer Disputes Redressal Commission · 2007 4 CPJ 235
Tribunals and Commissions18 Apr 2007Appeal allowed
RAMAYANVATI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPR 200 : 2007 3 CPJ 308
Tribunals and Commissions18 Apr 2007Appeals dismissed
RAJENDRA PRASAD DASH Vs UPALI SURAJITA DHAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 456
Tribunals and Commissions18 Apr 2007Appeal dismissed
SANTOSH BAI BADKUL Vs K.L. BANDI
National Consumer Disputes Redressal Commission · 2007 2 CPR 186 : 2007 3 CPJ 177 : 2007 3 UC 1911
Tribunals and Commissions18 Apr 2007
SHIVAM MOTORS P LTD Vs VIRENDRA SINGH KATIYAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 369
Tribunals and Commissions18 Apr 2007Appeal allowed
Dakshin Haryana Bijli Vitran Nigam Ltd. Vs MADAN LAL GARG
National Consumer Disputes Redressal Commission · 2007 4 CPJ 398
Tribunals and Commissions18 Apr 2007
Union of India Vs Alok Kumar
National Consumer Disputes Redressal Commission · 2007 2 CPR 192 : 2007 3 CPJ 86
Tribunals and Commissions18 Apr 2007Appeal allowed
NATIONAL INSURANCE CO LTD Vs T MAHESHWARI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 246
Tribunals and Commissions18 Apr 2007Petition is allowed
T.S.PUSHPALATHA Vs MANAGER, LIC OF INDIA, CHENNAI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 31 : 2007 2 CPR 274 : 2007 3 CPJ 19
Tribunals and Commissions17 Apr 2007
COMPAQ COMPUTERS I LTD Vs ASHLEY SHANE
National Consumer Disputes Redressal Commission · 2008 3 CPJ 362
Tribunals and Commissions17 Apr 2007
Gupta Sales Corporation Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 284
Tribunals and Commissions17 Apr 2007Appeal dismissed
Tamil Nadu State Transport Corporation Vs C DHANAPALAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 196
Tribunals and Commissions17 Apr 2007
SURENDRA NATH SAHU Vs SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED
National Consumer Disputes Redressal Commission · 2008 3 CPJ 113
Tribunals and Commissions17 Apr 2007
Chandigarh Petro Foam Pvt. Ltd. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 197
Tribunals and Commissions17 Apr 2007
SANDHYA BHASIN Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2007 3 CPJ 104
Tribunals and Commissions16 Apr 2007Appeal dismissed
PRABHA RAWAT Vs DEEPTI SRIVASTAVA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 372
Tribunals and Commissions16 Apr 2007Appeal dismissed
TAMIL NADU ELECTRICITY BOARD Vs C LAKSHMANAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 240
Tribunals and Commissions16 Apr 2007Appeal allowed
THOMSON CONSUMER ELECTRONICS INDIA LTD Vs S SATHYAMOORTHY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 376
Tribunals and Commissions16 Apr 2007Appeal dismissed
Brig. J.S. BAWA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 350