Tribunals and Commissions30 Apr 2007
LIC OF INDIA Vs KUCHERLAPATI KRISHNA KUMARI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 9
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 705 of 1,389
Tribunals and Commissions30 Apr 2007
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs Shyam Lal
National Consumer Disputes Redressal Commission · 2007 2 CPR 196 : 2007 3 CPJ 87
Tribunals and Commissions30 Apr 2007Appeal dismissed
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs NARINDER SINGH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 7
Tribunals and Commissions27 Apr 2007Appeal dismissed
L I C OF INDIA Vs Karpagam
National Consumer Disputes Redressal Commission · 2008 3 CPJ 221
Tribunals and Commissions27 Apr 2007Appeal partly allowed
TELECOM, CHINGLEPUT Vs N. NAGARAJAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 321
Tribunals and Commissions27 Apr 2007Petition is dismissed
MOHAMMED ZEESHAN HUSSAIN Vs CANARA BANK, REP.BY ITS SENIOR MANAGER, MOWBRAYS ROAD BRANCH
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 18 : 2007 2 CPJ 181
Tribunals and Commissions27 Apr 2007
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs AHMEDABAD MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 19
Tribunals and Commissions26 Apr 2007
ANSARI HOSPITAL Vs NITIN KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 290
Tribunals and Commissions26 Apr 2007
L K INDNANI Vs INDRAPRASTHA APOLLO HOSPITAL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 491
Tribunals and Commissions26 Apr 2007Appeal allowed
SINGH TRANSPORT SERVICES Vs GAJANAND POHA UDHYOG
National Consumer Disputes Redressal Commission · 2007 3 CPJ 201
Tribunals and Commissions26 Apr 2007
NEW INDIA ASSURANCE COMPANY LTD. Vs CHAIRMAN-CUM-MANAGING DIRECTOR, ORISSA STATE WAREHOUSING CORPORATION
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 17
Tribunals and Commissions25 Apr 2007Revision Petition dismissed
Orphic Resorts Ltd. Vs USHA JAIN
National Consumer Disputes Redressal Commission · 2007 2 CPR 480 : 2007 3 CPJ 321
Tribunals and Commissions25 Apr 2007Revision Petition allowed
KAPIL CHIT FUND PVT. LTD. Vs A. SHRAVAN KUMAR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 232
Tribunals and Commissions25 Apr 2007
SANTOSH DEVI GUPTA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 66
Tribunals and Commissions25 Apr 2007
SHRAVAN KUMAR KAUSHAL Vs P JAAMJOOT
National Consumer Disputes Redressal Commission · 2008 1 CPJ 88
Tribunals and Commissions24 Apr 2007Revision Petition dismissed
MARUDHARA RAJASTHAN DAIRY PRODUCTS Vs PRAVEEN KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 467
Tribunals and Commissions24 Apr 2007Revision Petition dismissed
Sivakami Vs G.V.N. HOSPITAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 298
Tribunals and Commissions24 Apr 2007Appeal dismissed
New India Assurance Company Ltd Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 393
Tribunals and Commissions24 Apr 2007Revision Petition dismissed
United India Insurance Co. Ltd. Vs SINDHI SWEETS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 322
Tribunals and Commissions24 Apr 2007Application dismissed
NIDHEES BUILDER Vs N.K. SHARMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 67