Tribunals and Commissions15 May 2007Revision Petition disposed of
Maruti Udyog Ltd. Vs SAMEER KUMAR JAIN
National Consumer Disputes Redressal Commission · 2007 2 CPR 449 : 2007 3 CPJ 420
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 703 of 1,389
Tribunals and Commissions15 May 2007
Mohinder Singh Vs J S DANG
National Consumer Disputes Redressal Commission · 2007 4 CPJ 37
Tribunals and Commissions15 May 2007Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Saroj Sian
National Consumer Disputes Redressal Commission · 2007 4 CPJ 426
Tribunals and Commissions15 May 2007
HARISHANKAR SINGH Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 261
Tribunals and Commissions15 May 2007Appeal dismissed
Gurbhagat Singh Vs Bharat Seeds Corporation
National Consumer Disputes Redressal Commission · 2007 3 CPJ 359
Tribunals and Commissions15 May 2007
NATIONAL INSURANCE CO LTD Vs D P JAIN
National Consumer Disputes Redressal Commission · 2007 3 CPJ 34
Tribunals and Commissions15 May 2007Appeal dismissed
RAJINDER SINGH Vs New Age Foundations (Institute of Public Health Trainings)
National Consumer Disputes Redressal Commission · 2007 4 CPJ 252
Tribunals and Commissions15 May 2007
SOUTHERN EXPLOSIVES Vs CENTURY PEST CONTROL SERVICES LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 383
Tribunals and Commissions14 May 2007
WEST BENGAL STATE ELECTRICITY BOARD Vs DHARMADASHI SAHA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 166
Tribunals and Commissions14 May 2007Appeal disposed of
MASTER JASKIRAT SINGH KWATRA (MINOR) THROUGH HIS FATHER R.S. KWATRA Vs Bharti Cellular Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 178
Tribunals and Commissions14 May 2007Petition is allowed
V.K.MEHTA Vs SECRETARY, URBAN IMPROVEMENT TRUST, TODARMAL MARG, AJMER
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 20 : 2008 1 CPJ 272
Tribunals and Commissions14 May 2007Petition is disposed
HEWLETT-PACKARD GLOBAL SOFT LTD.FORMERLY DIGITAL EQUIPMENT (INDIA) LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 35 : 2007 2 CPJ 270
Tribunals and Commissions11 May 2007Appeal dismissed
UMA SUNDARI NAYAK Vs Indian Oil Corporation
National Consumer Disputes Redressal Commission · 2007 2 CPR 413 : 2007 3 CPJ 314
Tribunals and Commissions11 May 2007Appeal dismissed
National Insurance Company Ltd. Vs MOHINDER SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 315
Tribunals and Commissions11 May 2007
Guru Jambheshwar University Vs DIMPLE BANSAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 346
Tribunals and Commissions11 May 2007
VEENA MAHAJAN Vs VED KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 419
Tribunals and Commissions11 May 2007
ANOOP K JOSHI Vs Ansal Properties and Industries Ltd
National Consumer Disputes Redressal Commission · 2007 4 CPJ 79
Tribunals and Commissions11 May 2007Appeal dismissed
TAMIL NADU ELECTRICITY BOARD Vs ATLAS GRANITE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 380
Tribunals and Commissions10 May 2007Revision Petition dismissed
Haryana Vidyut Parsaran Nigam Ltd. Vs AGGARWAL ICE FACTORY
National Consumer Disputes Redressal Commission · 2007 2 CPR 431 : 2007 3 CPJ 287 : 2007 4 UC 214
Tribunals and Commissions09 May 2007Appeal dismissed
New India Assurance Co Ltd Vs SANT KUMAR PURI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 206