Tribunals and Commissions30 May 2007Revision Petition dismissed
SANJOG MAHESHWARI Vs GHAZIABAD DEVELOPMENT AUTHORITY VIKAS BHAWAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 471
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 701 of 1,389
Tribunals and Commissions30 May 2007Revision Petition dismissed
TARUN MONDAL Vs MRITYUNJOY MOHANTO
National Consumer Disputes Redressal Commission · 2008 1 CPJ 472
Tribunals and Commissions30 May 2007Revision Petition dismissed
INSTITUTE OF LAPAROSCOPIC SURGERY JEEVAN SATYA Vs BIMAL KUMAR GHOSH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 470
Tribunals and Commissions29 May 2007
NATIONAL INSURANCE CO LTD Vs DASHMESH PAPER BOARD MILLS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 14
Tribunals and Commissions29 May 2007
PRINCIPAL S D COLLEGE Vs REETIKA MANHAS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 502
Tribunals and Commissions29 May 2007Appeal dismissed
D. Rama Rajyam (Dr.) Vs P.K. Vasudeva Rao and Ors.
National Consumer Disputes Redressal Commission · 2007 2 CPR 399 : 2007 3 CPJ 295 : 2007 4 UC 290
Tribunals and Commissions28 May 2007Revision Petition partly allowed
ORIENTAL BANK OF COMMERCE Vs RAMAN MITTAL
National Consumer Disputes Redressal Commission · 2007 2 CPR 486 : 2007 3 CPJ 331 : 2007 4 UC 341
Tribunals and Commissions28 May 2007Revision Petition partly allowed
ANSAL HOUSING And CONSTRUCTION LTD. Vs NEERAJ SAXENA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 163
Tribunals and Commissions28 May 2007Appeal allowed
ASHOK CHAWLA Vs KAILASH BAHL DAV CENTENARY PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 376
Tribunals and Commissions28 May 2007Revision Petition dismissed
PARVATI AUTOMOBILES Vs DEODAO RAMA NAITAM
National Consumer Disputes Redressal Commission · 2007 2 CPR 481 : 2007 3 CPJ 283
Tribunals and Commissions28 May 2007Revision Petition dismissed
INDIAN AIRLINES Vs FEMINA ZAI
National Consumer Disputes Redressal Commission · 2007 2 CPR 428 : 2007 3 CPJ 284
Tribunals and Commissions28 May 2007
LIFE INSURANCE CORPORATION OF INDIA Vs GOPAL SINGH
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 56
Tribunals and Commissions25 May 2007
TATA MOTORS LIMITED Vs SANT BAHADUR SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPR 155 : 2007 3 CPJ 66
Tribunals and Commissions25 May 2007Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs RAJINDER SINGH
National Consumer Disputes Redressal Commission · 2008 0 CTJ 325 : 2008 1 CPJ 258 : 2008 1 CPR 147
Tribunals and Commissions24 May 2007Revision Petition dismissed
Dakshin Haryana Bijli Vitran Nigam Ltd. Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 2007 2 CPR 463 : 2007 3 CPJ 410
Tribunals and Commissions24 May 2007Appeal dismissed
SOHAN SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 269 : 2008 1 CPJ 48 : 2008 1 CPR 235
Tribunals and Commissions23 May 2007Revision Petition dismissed
CESC Limited Vs ANJAN DEY
National Consumer Disputes Redressal Commission · 2007 2 CPR 458 : 2007 3 CPJ 289
Tribunals and Commissions23 May 2007
SUN PHARMACEUTICAL INDUSTRIES LTD. Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 14 : 2007 2 CPR 371 : 2007 3 CPJ 239 : 2007 3 UC 1802
Tribunals and Commissions23 May 2007Appeal stands disposed
SUN PHARMACEUTICAL INDUSTRIES Vs MANAGING DIRECTOR, EXFIN SHIPPING (INDIA) PVT., LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 76 : 2007 2 CPR 433 : 2007 3 CPJ 4
Tribunals and Commissions23 May 2007
Paramount Iron and Steel Works Pvt. Ltd. Vs Oriental Insurance Co. Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2007 3 UC 1416