Tribunals and Commissions27 Jun 2007Appeal dismissed
National Insurance Co. Ltd. Vs MOHAN ANANT POTNIS (DR.)
National Consumer Disputes Redressal Commission · 2008 3 CPJ 421
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 699 of 1,389
Tribunals and Commissions27 Jun 2007Revision Petition dismissed
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs Sunaina Devi
National Consumer Disputes Redressal Commission · 2008 1 CPJ 469
Tribunals and Commissions26 Jun 2007Appeal dismissed
M S PANDIYARAJAN Vs BHARAT SANCHAR NIGAM LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 180
Tribunals and Commissions26 Jun 2007Appeal disposed of
REGIONAL PROVIDENT FUND COMMISSIONER TRIVANDRUM Vs KOCHIKA THEKKEMUKALI VEEDU
National Consumer Disputes Redressal Commission · 2008 2 CPJ 425 : 2008 2 CPR 35
Tribunals and Commissions26 Jun 2007
MANDSAUR INSTITUTE OF TECHNOLOGY Vs AKSHAT
National Consumer Disputes Redressal Commission · 2008 4 CPJ 573
Tribunals and Commissions25 Jun 2007
SUKHDEV GILL Vs ROTARY EYE HOSPITAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 354
Tribunals and Commissions22 Jun 2007Appeal dismissed
VIJENDER SINGH Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 356
Tribunals and Commissions21 Jun 2007Appeal allowed
PREMLATA DUBEY Vs ESCORT HEART COMMAND CENTRE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 135
Tribunals and Commissions21 Jun 2007Appeal disposed of
ANIL CHHUGANI Vs SHRIKANT PATHAK
National Consumer Disputes Redressal Commission · 2008 2 CPJ 224
Tribunals and Commissions21 Jun 2007
SURESH KUMAR REDHU Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 51
Tribunals and Commissions20 Jun 2007Appeal disposed of
New India Assurance Co. Ltd. Vs AKEEL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 350
Tribunals and Commissions20 Jun 2007Appeal allowed
RAJALAKSHMI Vs J V HOSPITAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 389
Tribunals and Commissions20 Jun 2007Appeal allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SIDHARTH PUNIA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 413
Tribunals and Commissions20 Jun 2007
TELECOM DISTRICT MANAGER Vs AGARWAL INDUSTRIES
National Consumer Disputes Redressal Commission · 2008 4 CPJ 182
Tribunals and Commissions19 Jun 2007Appeal dismissed
LIC OF INDIA Vs Kuldeep Kaur
National Consumer Disputes Redressal Commission · 2007 4 CPJ 335
Tribunals and Commissions19 Jun 2007Appeal dismissed
BALAJI NURSING HOME Vs A. ERANNA Goud
National Consumer Disputes Redressal Commission · 2007 4 CPJ 222
Tribunals and Commissions15 Jun 2007Appeal dismissed
Bharat Sanchar Nigam Limited Vs JAGDISH PRASAD THAKUR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 151
Tribunals and Commissions14 Jun 2007
KEDARNATH Vs PAGARIYA AUTO CENTRE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 548
Tribunals and Commissions14 Jun 2007
B P SHARMA Vs N L SHRIVASTAVA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 376
Tribunals and Commissions14 Jun 2007
LIPI MOHANTY Vs STERLING HOLIDAY RESORTS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 179