Tribunals and Commissions12 Jul 2007Appeal dismissed
South Eastern Railway Vs RAJKUMARI AGRAWALLA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 406
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 697 of 1,389
Tribunals and Commissions11 Jul 2007Appeal dismissed
CHITRA BHUWADIA Vs CHIRAYU HEALTH And MEDICARE PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 114
Tribunals and Commissions11 Jul 2007Appeal allowed
HEM RAJ Vs SR. SUPERINTENDENT POSTS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 238
Tribunals and Commissions11 Jul 2007
JAGDISH CHANDER Vs FORTIS HEART INSTITUTE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 246
Tribunals and Commissions11 Jul 2007Revision Petition dismissed
Susheel Kumar Vs VIRENDRA MAHLA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 395
Tribunals and Commissions11 Jul 2007Appeal partly allowed
V. ASHOK Vs L. NARASINGA RAO
National Consumer Disputes Redressal Commission · 2007 4 CPJ 451
Tribunals and Commissions11 Jul 2007
D RAMA KRISHNA Vs K SREE KUMAR REDDY
National Consumer Disputes Redressal Commission · 2008 0 CTJ 317 : 2008 1 CPJ 126
Tribunals and Commissions11 Jul 2007Revision Petition allowed
NATIONAL SAVINGS Vs DINENDRA NARAIN RAY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 293
Tribunals and Commissions10 Jul 2007
JAGIR SINGH Vs DHINGRA GENERAL HOSPITAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 256 : 2008 1 CPR 149
Tribunals and Commissions10 Jul 2007
M CHANDRASHEKARAN Vs BEML HRS-MKT SC ST EMPLOYEES WELFARE ASSOCIATION
National Consumer Disputes Redressal Commission · 2007 4 CPJ 11
Tribunals and Commissions09 Jul 2007Appeal dismissed
SUB-DIVISIONAL OFFICER (OP), DHBVNL Vs Rajinder Prasad
National Consumer Disputes Redressal Commission · 2007 4 CPJ 454
Tribunals and Commissions09 Jul 2007Appeal stands disposed
VEENA KHANNA Vs ANSAL PROPERTIES AND INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 58 : 2007 3 CPJ 185 : 2007 3 UC 1767
Tribunals and Commissions09 Jul 2007Petition rejected
SAROJ CHANDHOKE Vs GANGA RAM HOSPITAL, POORVI MARG, RAJINDER NAGAR, NEW DELHI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 59 : 2007 3 CPJ 189
Tribunals and Commissions07 Jul 2007Appeal partly allowed
PROVIDENT FUND COMMISSIONER PENSION BHOPAL AND RAIPUR Vs BAL SWAROOP
National Consumer Disputes Redressal Commission · 2008 2 CPJ 457
Tribunals and Commissions06 Jul 2007Appeal allowed
SANJEEB KUMAR CHAND Vs SAMBIT MERCANTILE PVT LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 308
Tribunals and Commissions06 Jul 2007
L I C OF INDIA Vs CHANDRA KANTA LOKHANDE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 275
Tribunals and Commissions06 Jul 2007Appeal allowed
RAJNI BHATIA Vs AMTRAK TECHNOLOGIES PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 263
Tribunals and Commissions06 Jul 2007Appeal dismissed
B SHYAMSUNDER RAJ Vs M PANDARINATH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 53
Tribunals and Commissions06 Jul 2007Revision Petition disposed of
SHAKUNTALA HANDLOOMS Vs Dena Bank
National Consumer Disputes Redressal Commission · 2007 3 CPJ 396
Tribunals and Commissions06 Jul 2007Appeal allowed
RASIK LAL BABU LAL PATADIA Vs ARYA BHATTACHARJEE
National Consumer Disputes Redressal Commission · 2007 3 CPJ 378