Tribunals and Commissions30 Jul 2007
PUNJAB METAL WORKS (P) LTD. Vs PAREEKH MARINE AGENCIES PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 340
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 695 of 1,389
Tribunals and Commissions27 Jul 2007
J SRIDHARA BHAT Vs M PRAKASH KAMATH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 47
Tribunals and Commissions27 Jul 2007Appeal dismissed
UNITED INDIA INSURANCE CO LTD Vs MOHAMMAD AYOUB MALIK
National Consumer Disputes Redressal Commission · 2008 1 CPJ 94
Tribunals and Commissions27 Jul 2007Revision Petition dismissed
UPJEET SINGH BRAR Vs PUNJAB URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 386
Tribunals and Commissions27 Jul 2007
CANARA BANK Vs M RAMAJEYAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 25
Tribunals and Commissions27 Jul 2007Revision petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs NARENDER KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 297
Tribunals and Commissions27 Jul 2007Appeal allowed
COL RAJEEV BHATNAGAR Vs MORADABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 303
Tribunals and Commissions27 Jul 2007Appeal dismissed
KURUKSHETRA UNIVERSITY Vs Pankaj Prasher
National Consumer Disputes Redressal Commission · 2007 3 CPJ 325
Tribunals and Commissions27 Jul 2007
Sunila Kundu Vs Chief Administrator, H.U.D.A., Panchkula
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 83
Tribunals and Commissions26 Jul 2007Appeal allowed
NAIN SINGH Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 303
Tribunals and Commissions26 Jul 2007Appeal dismissed
NATIONAL INSURANCE CO LTD Vs SWARAJ JAIN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 59 : 2008 3 CPR 24
Tribunals and Commissions25 Jul 2007Appeal allowed
T.R. Madaan Vs Mohit
National Consumer Disputes Redressal Commission · 2007 4 CPJ 259
Tribunals and Commissions23 Jul 2007Appeal disposed of
TRAVEL PROMOTION BUREAU PVT. LTD. Vs CLASSIC MOTORS LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 327
Tribunals and Commissions23 Jul 2007
ALOK KUMAR AGRAWAL Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2007 3 CPR 82 : 2007 4 CPJ 126
Tribunals and Commissions20 Jul 2007Appeal dismissed
Life Insurance Corporation Vs GULAB DEVI
National Consumer Disputes Redressal Commission · 2007 3 CPR 171 : 2007 4 CPJ 375
Tribunals and Commissions19 Jul 2007Appeal disposed of
ANITA RANI GOYAL Vs MAHESH PRASAD BANSAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 155
Tribunals and Commissions19 Jul 2007Appeal dismissed
OM RICE MILLS Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2007 3 CPR 59 : 2007 4 CPJ 170
Tribunals and Commissions19 Jul 2007
BANK OF BARODA Vs RAMGOPAL AGARWAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 111
Tribunals and Commissions19 Jul 2007
NATIONAL SAVINGS Vs Annapurna
National Consumer Disputes Redressal Commission · 2007 4 CPJ 23
Tribunals and Commissions19 Jul 2007Appeal disposed of
R.S. RAMA CHANDRA MURTY Vs K. VIRENDRA REDDY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 467