Tribunals and Commissions16 Aug 2007Appeal dismissed
MUKESH BAJAJ Vs CLEMENT GEORGE K
National Consumer Disputes Redressal Commission · 2008 1 CPJ 466
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 693 of 1,389
Tribunals and Commissions16 Aug 2007Petition stands disposed
P.N.THAKUR Vs HANS CHARITABLE HOSPITAL
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 38 : 2007 3 CPJ 340
Tribunals and Commissions14 Aug 2007
SHANKARRAO N KADAM Vs PRABHAKAR SITARAM DHAMNEKAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 579
Tribunals and Commissions14 Aug 2007Petition stands disposed
ATAMARAM MANIKLAL SHANTI CHAMBER OPPOSITE DINESH HALL, NAVRANGPURA, AHMEDABAD Vs NEW INDIA ASSURANCE COMPANY LTD.HEAD OFFICE, NEW INDIA ASSURANCE BUILDING
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 26 : 2007 3 CPJ 352
Tribunals and Commissions14 Aug 2007Revision Petition dismissed
SHAMBU PRASAD Vs Niranjan Prasad
National Consumer Disputes Redressal Commission · 2007 4 CPJ 171
Tribunals and Commissions13 Aug 2007
Mukesh Jain Vs K L ANAND
National Consumer Disputes Redressal Commission · 2007 4 CPJ 5
Tribunals and Commissions13 Aug 2007
VALSA JOSE Vs Bajaj Allianz General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 391
Tribunals and Commissions13 Aug 2007Appeal stands disposed of accordingly
RATNA ALEXANDER BHAMBHANI Vs RUBY COMPLEXES PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 78 : 2007 3 CPJ 350
Tribunals and Commissions10 Aug 2007
SATHY M PILLAI Vs S SHARMA
National Consumer Disputes Redressal Commission · 2007 3 CPR 176 : 2007 4 CPJ 131
Tribunals and Commissions10 Aug 2007
JAYMALA AMBALAL PANCHAL Vs RECOLD APPLIANCES PVT LTD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 152
Tribunals and Commissions10 Aug 2007Appeal disposed
PRAVEEN SURI Vs ASHISH WADHERA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 400
Tribunals and Commissions10 Aug 2007Appeal dismissed
KETI CONSTRUCTION LTD Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 304
Tribunals and Commissions09 Aug 2007Appeal allowed
Life Insurance Corporation of India Vs Mukesh Devi
National Consumer Disputes Redressal Commission · 2008 1 CPJ 155
Tribunals and Commissions09 Aug 2007
Santosh Kumari Vs British Airways
National Consumer Disputes Redressal Commission · 2008 4 CPJ 532
Tribunals and Commissions09 Aug 2007Appeal disposed of
New India Assurance Co Ltd Vs Rajeshwar Prasad
National Consumer Disputes Redressal Commission · 2008 1 CPJ 38
Tribunals and Commissions09 Aug 2007Petition stands disposed of
INDRANI BHATTACHARJEE Vs CHIEF MEDICAL OFFICER, FARAKKA SUPER THERMAL POWER PROJECT
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 75 : 2007 3 CPJ 354 : 2009 2 COMPLJ 461
Tribunals and Commissions08 Aug 2007
Manoj Khaitan Vs Sony India Private LIMITED
National Consumer Disputes Redressal Commission · 2007 3 CPJ 348
Tribunals and Commissions07 Aug 2007
AJEET SEEDS LTD Vs TRIMBAK ALIAS BALASAHEB
National Consumer Disputes Redressal Commission · 2007 3 CPR 232 : 2007 4 CPJ 93 : 2007 4 UC 195
Tribunals and Commissions07 Aug 2007
Maharashtra State Electricity Board Vs MALATI MADHUKARRAO PANDE
National Consumer Disputes Redressal Commission · 2007 3 CPR 71 : 2007 4 CPJ 76
Tribunals and Commissions07 Aug 2007
KERALA STATE ELECTRICITY BOARD Vs G KRISHNAN NAIR
National Consumer Disputes Redressal Commission · 2007 3 CPR 92 : 2007 4 CPJ 81