Tribunals and Commissions21 Aug 2007Appeals partly alldowed
GANESH GRIH NIRMAN SAHAKARI SAMITI Vs C G DONGRE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 378
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 692 of 1,389
Tribunals and Commissions21 Aug 2007Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Pardeep Kumar
National Consumer Disputes Redressal Commission · 2008 2 CPJ 323
Tribunals and Commissions21 Aug 2007Appeal dismissed
YOGESH KUMAR AGARWALLAN Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2008 2 CPJ 502
Tribunals and Commissions21 Aug 2007Appeal disposed of
National Insurance Co. Ltd. Vs Lala Ram
National Consumer Disputes Redressal Commission · 2007 4 CPJ 246
Tribunals and Commissions21 Aug 2007Appeal dismissed
SARASWATI KUNJ co-operative HOUSE BUILDING SOCIETY LTD. Vs PRITAM KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 416
Tribunals and Commissions21 Aug 2007Revision Petition dismissed
CHANDIGARH HOUSING BOARD Vs INDIAN EXPRESS EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 176
Tribunals and Commissions21 Aug 2007Revision Petition dismissed
HUDA Vs HARSH VARDHAN SOOD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 419
Tribunals and Commissions21 Aug 2007
Esakkimuthu Vs P DHANAM
National Consumer Disputes Redressal Commission · 2008 1 CPJ 130 : 2008 1 CPR 177
Tribunals and Commissions20 Aug 2007Appeal partly allowed
Videocon International Ltd. Vs Anil kumar
National Consumer Disputes Redressal Commission · 2007 4 CPJ 270
Tribunals and Commissions20 Aug 2007Dismiss the complaint
LIFE INSURANCE CORPORATION OF INDIA Vs GURNAM SINGH
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 50 : 2007 3 CPJ 361 : 2007 3 CPR 100 : 2007 4 CPJ 53
Tribunals and Commissions17 Aug 2007Appeal allowed
LAXMIBAI Vs B R KAPPALGUDDI KAPPALGUDDI NURSING HOME GOKAK
National Consumer Disputes Redressal Commission · 2008 2 CPJ 562
Tribunals and Commissions17 Aug 2007Appeal allowed
SANTOSH CHADHA Vs SYNERGY FINANCIAL EXCHANGE LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 257
Tribunals and Commissions17 Aug 2007Appeal disposed of
TATA TEA LIMITED Vs OVERSEAS TRADING CORPORATION
National Consumer Disputes Redressal Commission · 2007 4 CPJ 418
Tribunals and Commissions16 Aug 2007
Baburao Vithal Lohakpure & Ors. Vs Suniti Devi Singhania Hospital and Medical Research Centre & Ors.
National Consumer Disputes Redressal Commission · 2008 2 AWC 457 : 2008 2 CLT 103 : 2008 2 CPC 98 : 2008 2 CPJ 31 : 2008 3 CPR 264 : 2008 4 AndhLD 11
Consumer Protection Act, 1986, Section 19, Section 21(b), Section 2(1)(g), Section 14(1)(d) - Appeals - Jurisdiction of the National Commission - Definitio
Tribunals and Commissions16 Aug 2007Revision Petition dismissed
United India Insurance Co. Ltd. Vs TRILOK SINGH RAWAT
National Consumer Disputes Redressal Commission · 2007 4 CPJ 209
Tribunals and Commissions16 Aug 2007
ABDUL MAJID And BROTHERS Vs OMEGA SHIPPING PVT. LTD.
National Consumer Disputes Redressal Commission · 2008 2 CPJ 422
Tribunals and Commissions16 Aug 2007Appeal dismissed
STATUS BUILDERS AND DEVELOPERS Vs CLEMENT GEORGE K.
National Consumer Disputes Redressal Commission · 2007 1 CPR 281 : 2007 2 CPJ 105 : 2007 4 CPJ 203
Tribunals and Commissions16 Aug 2007Revision Petition dismissed
Punjab and Sind Bank Vs SANJIV WALIA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 213
Tribunals and Commissions16 Aug 2007Revision Petition dismissed
Indian Airlines Ltd. Vs PRAKRITHI SHETTY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 154
Tribunals and Commissions16 Aug 2007Appeal allowed
ABDUL HAMID CHAND SAHEB SHAIKH Vs P U SRINIVASAN DECEASED THROUGH LRS
National Consumer Disputes Redressal Commission · 2008 2 CPJ 464