Tribunals and Commissions05 Sept 2007Appeal dismissed
EUREKA FORBES LTD Vs Renu Vaish
National Consumer Disputes Redressal Commission · 2008 1 CPJ 241
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 690 of 1,389
Tribunals and Commissions05 Sept 2007Appeal allowed
NATIONAL INSURANCE CO LTD Vs MANISH AJMANI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 171
Tribunals and Commissions05 Sept 2007Revision Petition dismissed
UNION BANK OF INDIA Vs ANNU VASTRALAYA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 187
Tribunals and Commissions04 Sept 2007Appeal allowed
RAJA TRACTORS Vs PRALHAD SHANKAR PATIL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 325
Tribunals and Commissions03 Sept 2007Appeal dismissed
H P KRISHNA Vs MANJUNATH ORTHOPEDIC AND TRAUMA CENTRE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 69
Tribunals and Commissions03 Sept 2007Petition dismissed
ARUN J REBELLO Vs Satish
National Consumer Disputes Redressal Commission · 2008 2 CPJ 268
Tribunals and Commissions03 Sept 2007Appeal allowed
K.N. SAPOLIA Vs J And K TELECOM CIRCLE, JAMMU
National Consumer Disputes Redressal Commission · 2007 4 CPJ 433
Tribunals and Commissions03 Sept 2007Appeals disposed of
SCHILLER HEALTH CARE INDIA PRIVATE LIMITED Vs ANEESH SHARMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 280
Tribunals and Commissions02 Sept 2007Revision Petition dismissed
Kanpur Development Authority Vs PRADEEP NARAYAN SRIVASTAVA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 189
Tribunals and Commissions31 Aug 2007Revision Petition dismissed
HINDUSTAN POWER PLUS LIMITED Vs SANTOSH DRILLERS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 161 : 2007 4 UC 281
Tribunals and Commissions31 Aug 2007Revision Petition dismissed
PUNEET SARAN Vs Vinod
National Consumer Disputes Redressal Commission · 2007 4 CPJ 184
Tribunals and Commissions31 Aug 2007
MANJU GOEL Vs BANK OF PUNJAB NOW CENTURION BANK OF PUNJAB
National Consumer Disputes Redressal Commission · 2008 3 CPJ 308
Tribunals and Commissions31 Aug 2007
ANANT PRASAD JAIN Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2007 4 CPJ 159
Tribunals and Commissions30 Aug 2007Revision Petition dismissed
KULWINDER SINGH ETC N Vs HEMANT CHOPRA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 332
Tribunals and Commissions30 Aug 2007Appeals dismissed
Mahesh Kumar Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 180
Tribunals and Commissions30 Aug 2007Revision Petition dismissed
CHANDIGARH CLINICAL LABORATORY Vs Jagjeet Kaur
National Consumer Disputes Redressal Commission · 2007 4 CPJ 157
Tribunals and Commissions30 Aug 2007Appeal partly allowed
HALDI RAM MARKETING PVT LTD Vs ARUN KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 40
Tribunals and Commissions30 Aug 2007Revision Petition dismissed
AGRASEN NAGARI Sahkari PATSANSTHA Vs DEORAM DALPAT PATIL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 219
Tribunals and Commissions30 Aug 2007Appeal disposed of
Shriram Transport Finance Co Ltd Vs AWDHESH KUMAR DUBEY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 162 : 2008 1 CPR 164
Tribunals and Commissions30 Aug 2007
K SUBRAMANYACOMPLAINA Vs VISHWABHARATHHI HOUSE BUILDING CO-OPERATIVE SOCIETY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 79