Tribunals and Commissions29 Aug 2007Appeal dismissed
EMDET ENGINEERS PVT. LTD. Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 253
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 691 of 1,389
Tribunals and Commissions29 Aug 2007Appeal is accordingly dismissed
MUNICIPAL CORPORATION OF HYDERABAD Vs ABDUL AZEEZ
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 62 : 2007 4 CPJ 15 : 2007 4 UC 315
Tribunals and Commissions28 Aug 2007Appeal allowed
Hanumantharayappa Vs Goetze (India) Limited
National Consumer Disputes Redressal Commission · 2007 4 CPJ 352
Tribunals and Commissions27 Aug 2007
ASCHARYA LAL SADANA Vs SR SUPDT OF POST OFFICE NORTH-EAST DIVISION BHANDUP MUMBAI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 91
Tribunals and Commissions27 Aug 2007Stands dismissed
PUNJAB STATE ELECTRICITY BOARD Vs SURAT SINGH
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 74 : 2007 3 CPR 98 : 2007 4 CPJ 18
Tribunals and Commissions27 Aug 2007Complaint is allowed
SHIKSHA VIHAR SEHKARI AVAAS SAMITI LTD. Vs CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 79 : 2007 4 CPJ 20
Tribunals and Commissions24 Aug 2007Appeal allowed
Om Prakash Gupta Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 315
Tribunals and Commissions24 Aug 2007Appeal dismissed
JAGADAM BHAIRAVA MURTHY Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2007 4 CPJ 196
Tribunals and Commissions24 Aug 2007Appeal dismissed
JAYCO INDUSTRIES Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 195
Tribunals and Commissions24 Aug 2007Appeal partly allowed
STATE BANK OF BIKANER AND JAIPUR Vs PURUSHOTTAM
National Consumer Disputes Redressal Commission · 2008 2 CPJ 535
Tribunals and Commissions24 Aug 2007Appeal allowed
M SHANTHA KUMAR Vs CAPT V P MOHAN
National Consumer Disputes Redressal Commission · 2008 0 CTJ 139 : 2008 1 CPJ 328 : 2008 1 CPR 161
Tribunals and Commissions23 Aug 2007
JAG MOHAN CHHABRA Vs DLF Universal Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 199
Tribunals and Commissions23 Aug 2007Appeal partly allowed
Life Insurance Corporation of India Vs KAKALI DEBNATH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 21
Tribunals and Commissions22 Aug 2007Revision Petition dismissed
LEXICON AUTO LTD. Vs DIBEYENDU GHOSH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 202
Tribunals and Commissions22 Aug 2007
SUSANT KUMAR BARAL Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 2007 4 CPJ 362
Tribunals and Commissions22 Aug 2007Appeal dismissed
SUBHASH KHURANA Vs SATYAPRAKASH SETHI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 43
Tribunals and Commissions22 Aug 2007
SOCIETY OF CATALYSTS Vs VODAPHONE ESSAR MOBILE SERVICE LIMITED
National Consumer Disputes Redressal Commission · 2007 4 CPJ 70
Tribunals and Commissions22 Aug 2007
PUNJAB STATE ELECTRICITY BOARD Vs SUBHASH CHANDER
National Consumer Disputes Redressal Commission · 2008 2 CPJ 345
Tribunals and Commissions22 Aug 2007
TRUSTEE, INDIAN PROVIDENT FUND OF BHARAT PETROLEUM CORPORATION LTD. Vs INDUSTRIAL FINANCE CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 254
Tribunals and Commissions21 Aug 2007Appeal dismissed
CENTRAL ELEC. SUPPLY COMPANY LTD. Vs ATAL BEHARI KANUNGO
National Consumer Disputes Redressal Commission · 2007 4 CPJ 342