Tribunals and Commissions13 Sept 2007Appeal allowed
United India Insurance Company Ltd. Vs Pritam Singh
National Consumer Disputes Redressal Commission · 2007 4 CPJ 169
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 689 of 1,389
Tribunals and Commissions13 Sept 2007Appeal partly allowed
SANTAKSHI DENTAL CLINIC Vs KRISHNA KUMAR DUBEY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 203
Tribunals and Commissions12 Sept 2007Appeal dismissed
MUNICIPAL CORPORATION OF DELHI Vs O P KACHRU
National Consumer Disputes Redressal Commission · 2008 2 CPJ 309
Tribunals and Commissions12 Sept 2007Revision Petition dismissed
PREM CHANDRA VARSHNEY Vs MURARILAL SHARMA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 229
Tribunals and Commissions11 Sept 2007
HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 109
Tribunals and Commissions10 Sept 2007Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJ SINGH AHLAWAT
National Consumer Disputes Redressal Commission · 2008 1 CPJ 82
Tribunals and Commissions10 Sept 2007
BASSI HOSPITAL PVT. LTD. Vs Pankaj Gupta
National Consumer Disputes Redressal Commission · 2007 4 CPJ 239
Tribunals and Commissions10 Sept 2007Appeal allowed
Life Insurance Corporation of India Vs RAM AVTAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 87
Tribunals and Commissions10 Sept 2007Appeal allowed
ESTARAKULA RAMAVVA Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 296
Tribunals and Commissions07 Sept 2007Revision Petition dismissed
NIRMALA GOYAL Vs Punjab Urban Planning and Development Authority
National Consumer Disputes Redressal Commission · 2007 4 CPJ 200
Tribunals and Commissions07 Sept 2007Appeals dismissed
H M MANJUNATH Vs H MANJAPPA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 55
Tribunals and Commissions07 Sept 2007Appeal dismissed
M.P. STATE ELECTRICITY BOARD, JABALpur Vs Chandabai
National Consumer Disputes Redressal Commission · 2007 4 CPJ 258
Tribunals and Commissions07 Sept 2007Revision Petition dismissed
M.S. FREIGHT CARRIERS Vs JOHN DISTILLERIES LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 198
Tribunals and Commissions07 Sept 2007Appeal allowed
S.S. KODIMANI Vs SHAKILA SADANANDAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 190
Tribunals and Commissions07 Sept 2007
EFFICIENT OFFSET PRINTERS Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 415 : 2008 1 CPR 166
Tribunals and Commissions06 Sept 2007Appeal dismissed
ANDHRA BANK Vs B RAMKRISHNA REDDY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 285 : 2008 3 CPR 228
Tribunals and Commissions06 Sept 2007
D T D C COURIER AND CARGO LTD Vs Mahabir Prasad
National Consumer Disputes Redressal Commission · 2008 3 CPJ 286
Tribunals and Commissions06 Sept 2007Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Rakesh Sood
National Consumer Disputes Redressal Commission · 2008 1 CPJ 243
Tribunals and Commissions06 Sept 2007Appeal allowed
DELHI AUTO AND GENERAL FINANCE PVT LTD Vs MEHRA GOEL AND CO
National Consumer Disputes Redressal Commission · 2008 1 CPJ 412
Tribunals and Commissions06 Sept 2007Appeal allowed
CHANDIGARH HOUSING BOARD Vs LILY BAWA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 265