Tribunals and Commissions25 Sept 2007Appeal allowed
STATE BANK OF BIKANER AND JAIPUR Vs Canara Bank
National Consumer Disputes Redressal Commission · 2008 1 CPJ 71
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 688 of 1,389
Tribunals and Commissions25 Sept 2007Appeal allowed
RAM SAROOP Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2008 3 CPJ 211
Tribunals and Commissions24 Sept 2007
MANETI RAWAT Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 492
Tribunals and Commissions22 Sept 2007Appeal dismissed
SATYAPAL JAIN Vs Mohan
National Consumer Disputes Redressal Commission · 2008 1 CPJ 176
Tribunals and Commissions21 Sept 2007Appeal dismissed
ICICI Bank Ltd. Vs Quality Foils India (P) Ltd.
National Consumer Disputes Redressal Commission · 2008 1 CPJ 418 : 2008 1 CPR 168
Tribunals and Commissions21 Sept 2007Appeals dismissed
KASHMIR SINGH GIL Vs M P STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 253 : 2008 1 CPR 217
Tribunals and Commissions20 Sept 2007Appeal allowed
RAMESH KUMAR DUA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2008 1 CPJ 96 : 2008 1 CPR 185
Tribunals and Commissions20 Sept 2007Appeal allowed
M ANEES-UR-RAHMAN Vs Jammu and Kashmir Bank Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 178
Tribunals and Commissions19 Sept 2007Appeal dismissed
KARTAR SINGH Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 0 CTJ 283 : 2008 1 CPJ 93 : 2008 1 CPR 191
Tribunals and Commissions19 Sept 2007Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs BANSI B SHAH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 190
Tribunals and Commissions19 Sept 2007Revision Petition dismissed
DULAR SINHA Vs NIRBHAY DAS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 293
Tribunals and Commissions19 Sept 2007
MOHIMIT ENTERPRISES Vs AMAR GANESH JOSHI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 115
Tribunals and Commissions18 Sept 2007Revision Petition dismissed
Birendra Kumar Sinha Vs BHAGWAT PRASAD BHAGWAT
National Consumer Disputes Redressal Commission · 2007 4 CPJ 205
Tribunals and Commissions18 Sept 2007
Kanoria Chemicals and Industries Ltd. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 329
Tribunals and Commissions17 Sept 2007Appeal partly allowed
AIR INDIA Vs BABU BHAI CHANDEL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 327
Tribunals and Commissions17 Sept 2007
BHUPINDER CHAUDHARY Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 487
Tribunals and Commissions17 Sept 2007Appeal partly allowed
BIJOY KUMAR AGARWALA Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2008 2 CPJ 146 : 2008 2 CPR 95 : 2008 3 CPR 61
Tribunals and Commissions14 Sept 2007Appeal dismissed
VYAVASAYA SEVA SAHAKARA BANK LIMITED Vs K R DANESHWARAPPA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 396
Tribunals and Commissions14 Sept 2007Appeal allowed
SHASHIBALA GAHLOT Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2008 2 CPJ 311
Tribunals and Commissions14 Sept 2007Appeal allowed
CHANDIGARH HOUSING BOARD Vs Surjit Singh Sandhawalia
National Consumer Disputes Redressal Commission · 2008 1 CPJ 422