Tribunals and Commissions03 Oct 2007Revision Petition dismissed
SONY ERICSSON INDIA LTD. Vs ASHISH AGGARWAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 294
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 687 of 1,389
Tribunals and Commissions03 Oct 2007Appeal dismissed
B N GURUDEV Vs N RAMANNA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 84 : 2008 1 CPR 111
Tribunals and Commissions03 Oct 2007Revision Petition disposed of
MONTO MOTORS LTD. Vs Mohd. Sharif
National Consumer Disputes Redressal Commission · 2007 4 CPJ 395
Tribunals and Commissions01 Oct 2007
FAST TELECAST PVT LTD Vs ABDUL NAZAR ZAIN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 169 : 2008 1 CPR 124
Tribunals and Commissions01 Oct 2007Appeal dismissed
UNITED INDIA INSURANCE CO LTD Vs NILAMANI PANDA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 157
Tribunals and Commissions01 Oct 2007Revision Petition allowed
RAVINDRA DNYANDEO RAUT Vs DEVIDAYAL SALES PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 291
Tribunals and Commissions01 Oct 2007Appeal dismissed
RAI UNIVERSITY Vs HARIPRASAD N V
National Consumer Disputes Redressal Commission · 2008 1 CPJ 175
Tribunals and Commissions29 Sept 2007Appeals disposed of
BALBIR KHANUJA Vs BHARAT SANCHAR NIGAM LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 321
Tribunals and Commissions28 Sept 2007Appeal dismissed
PRABHAKAR SETHI (DR.) Vs BIRDHI CHAND MEENA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 220
Tribunals and Commissions28 Sept 2007Revision Petition dismissed
CADBURY INDIA LIMITED Vs JAGRUT NAGRIK
National Consumer Disputes Redressal Commission · 2007 4 CPJ 297
Tribunals and Commissions28 Sept 2007
G KANDASWAMY Vs Bank of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 98 : 2008 1 CPR 181
Tribunals and Commissions28 Sept 2007
Narasimhaiah Vs DISTRICT KADHI GRAMODYOG MANDALI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 103 : 2008 1 CPR 187
Tribunals and Commissions28 Sept 2007Appeal partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs A THIRUPATI REDDY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 262
Tribunals and Commissions28 Sept 2007Revision Petition dismissed
BANOBAI Vs Union of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 231
Tribunals and Commissions27 Sept 2007Revision Petition dismissed
JITENDRA K SHAH Vs ASHOK LEYLAND LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 177 : 2008 2 CPR 102
Tribunals and Commissions27 Sept 2007Appeal dismissed
CHIEF POSTMASTER GENERAL J AND K CIRCLE Vs GHULAM MOHAMMAD KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 285
Tribunals and Commissions27 Sept 2007Appeals dismissed
SATYA PAL SINGH Vs ADARSH DEV SHARMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 378
Tribunals and Commissions27 Sept 2007
SHIV PRAKASH SHAROHA Vs VIDYA SAGAR INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES VIMHANS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 155
Tribunals and Commissions27 Sept 2007
BANK OF BARODA Vs SATHEESH JOSEPH PEREIRA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 419
Tribunals and Commissions26 Sept 2007Appeal allowed
VIJAY KUMAR SINGHAL Vs M P MADHYA KSHETRA VIDYUT VITRAN COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2008 2 CPJ 287