Tribunals and Commissions24 Oct 2007
MADHUKUMARAN NAIR P Vs GRAND WIRES AND CONDUCTORS P LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 546 : 2008 2 CPJ 260
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 685 of 1,389
Tribunals and Commissions24 Oct 2007Revision Petition Allowed
Rita Devi @ Rita Gupta Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 355
Tribunals and Commissions23 Oct 2007Appeal allowed
ORIENTAL INSURANCE COMPANY LTD Vs PREMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 194
Tribunals and Commissions23 Oct 2007Appeal dismissed
MUKHYA DAK GHAR Vs A S DESAI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 396
Tribunals and Commissions22 Oct 2007
BIRDI CHAND Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 111 : 2008 1 CPR 92
Tribunals and Commissions22 Oct 2007Appeal allowed
JAI PAL PURI Vs AMRITSAR IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2008 0 CTJ 161 : 2008 1 CPJ 104
Tribunals and Commissions22 Oct 2007
SURENDRA PARMAR Vs BAI HAVLI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 251
Tribunals and Commissions22 Oct 2007Appeal partly allowed
GIRISH MEGHRAJ JAIN Vs AJIT RAWETKAR AND COMPANY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 108
Tribunals and Commissions22 Oct 2007Revision Petition dismissed
United India Insurance Company Ltd. Vs PALLAMREDDY ARUNA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 389
Tribunals and Commissions22 Oct 2007
AZAD STORES Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 491
Tribunals and Commissions20 Oct 2007Appeal allowed
SREEJA FINANCE Vs SAUMINI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 437
Tribunals and Commissions16 Oct 2007
B DASH Vs GHANASHYAM SETH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 133
Tribunals and Commissions16 Oct 2007
SAILABALA BALIARSINGH Vs PROFESSOR DR RAJ KISHORE SARANGI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 204
Tribunals and Commissions16 Oct 2007Appeal dismissed
New India Assurance Co Ltd Vs LALAJIT YADAV
National Consumer Disputes Redressal Commission · 2008 1 CPJ 123
Tribunals and Commissions15 Oct 2007
SAI TRANSPORT AND COURIER PVT LTD Vs RUPESH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 167
Tribunals and Commissions12 Oct 2007
MITKARI V B Vs MAHARASHTRA STATE ELECTRICITY CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 151
Tribunals and Commissions12 Oct 2007Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs S SUBHAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 387
Tribunals and Commissions12 Oct 2007Revision Petition dismissed
VIRENDRA SAHAI BISARIA Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 87
Tribunals and Commissions11 Oct 2007Appeal disposed of
POPULAR HOSIERY MILLS Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 165 : 2008 1 CPR 123
Tribunals and Commissions11 Oct 2007Appeal partly allowed
AGRAWAL ORTHOPAEDIC HOSPITAL Vs RAMA SHANKER UPADHYAY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 413