Tribunals and Commissions19 Nov 2007Appeal dismissed
SANJAY K MALVIYA Vs SIDDHARTH ENTERPRISES
National Consumer Disputes Redressal Commission · 2008 1 CPJ 74 : 2008 1 CPR 345
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 683 of 1,389
Tribunals and Commissions19 Nov 2007
STAR ESTATE MANAGEMENT LTD Vs S M KRISHNATRY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 117
Tribunals and Commissions16 Nov 2007Appeal dismissed
TRILOK SINGH Vs SBI CARDS AND PAYMENT SERVICES PVT LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 122
Tribunals and Commissions15 Nov 2007Revision Petition allowed
DARISA BUILDERS PVT. LTD. Vs PACOAL JOSE CORDO
National Consumer Disputes Redressal Commission · 2007 4 CPJ 345
Tribunals and Commissions15 Nov 2007
DESTINATION ONE Vs PUNIT PAL KAUR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 352
Tribunals and Commissions15 Nov 2007Appeal allowed
JODHPUR CO-OPERATIVE MARKETING SOCIETY LTD Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 377
Tribunals and Commissions15 Nov 2007
KISAN KRISHI YANTRA UDYOG Vs ASHARAF GRAMODYOG SEVA SAMITI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 478
Tribunals and Commissions15 Nov 2007
RESSY STEPHEN Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2008 1 CPJ 39
Tribunals and Commissions14 Nov 2007
AIR INDIA Vs REEMA SAWHNY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 275
Tribunals and Commissions13 Nov 2007Appeal dismissed
United India Insurance Company Ltd Vs ESS ESS PHARMACEUTICALS
National Consumer Disputes Redressal Commission · 2008 1 CPJ 2
Tribunals and Commissions13 Nov 2007Appeal dismissed
MAST RAM Vs MARUTI COURIER SERVICE PVT LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 287
Tribunals and Commissions13 Nov 2007
JASWINDER KAUR Vs ESTATE OFFICER ESTATE OFFICE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 291
Tribunals and Commissions13 Nov 2007Appeal dismissed
SUSHILA DEVI Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2008 1 CPJ 41
Tribunals and Commissions13 Nov 2007Appeal allowed
JET AIR PRIVATE LTD Vs MAKERS AND SELLERS UNION
National Consumer Disputes Redressal Commission · 2008 0 CTJ 156 : 2008 1 CPJ 60 : 2008 1 CPR 349
Tribunals and Commissions07 Nov 2007Appeal dismissed
TRILOCHAN SINGH TREWN Vs Rajinder Kumar Gupta
National Consumer Disputes Redressal Commission · 2008 1 CPJ 108 : 2008 1 CPR 66
Tribunals and Commissions07 Nov 2007Appeal dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUDA Vs Sardara Singh
National Consumer Disputes Redressal Commission · 2008 1 CPJ 90
Tribunals and Commissions07 Nov 2007Appeals allowed
ST MARTHAS HOSPITAL Vs BUDDHARAM
National Consumer Disputes Redressal Commission · 2008 1 CPJ 250
Tribunals and Commissions07 Nov 2007Appeal dismissed
VINEET KHURANA Vs PIONEER TOYOTA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 199
Tribunals and Commissions07 Nov 2007Appeals allowed
MAMTA MANU Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 85
Tribunals and Commissions06 Nov 2007
LAXMICOMPLAINA Vs Satbir
National Consumer Disputes Redressal Commission · 2008 1 CPJ 186