Tribunals and Commissions29 Nov 2007
RASHMI GUHA NIRMAN LTD Vs KANTILAL G SHAH
National Consumer Disputes Redressal Commission · 2008 3 CPJ 501
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 682 of 1,389
Tribunals and Commissions28 Nov 2007
SANJAY KUMAR Vs Vinod Kumar Yadav
National Consumer Disputes Redressal Commission · 2008 1 CPJ 149
Tribunals and Commissions28 Nov 2007
VENKATESH Vs VISHWANATH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 219
Tribunals and Commissions28 Nov 2007
Cholamandalam Dbs Finance Ltd Vs KISHORE JAIN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 214
Tribunals and Commissions28 Nov 2007Appeal dismissed
A P SINGH Vs Paramjit Kaur
National Consumer Disputes Redressal Commission · 2008 1 CPJ 73 : 2008 1 CPR 234
Tribunals and Commissions28 Nov 2007Petition is allowed
B.L.SOOD Vs DELHI TRANSPORT CORPORATION, I.P.ESTATE, NEW DELHI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 9 : 2008 1 CPJ 23
Tribunals and Commissions27 Nov 2007Appeal dismissed
ICICI BANK LTD Vs R S MURUGESAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 293
Tribunals and Commissions27 Nov 2007
Syndicate Bank Vs VIJESHK K P
National Consumer Disputes Redressal Commission · 2008 2 CPR 274 : 2008 3 CPJ 456
Tribunals and Commissions27 Nov 2007
New India Assurance Co Ltd Vs RAMAWATAR SHARMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 382
Tribunals and Commissions27 Nov 2007
KAMALJIT KAUR Vs LUDHIANA KIDNEY HOSPITAL LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 231
Tribunals and Commissions26 Nov 2007
RESERVE BANK OF INDIA Vs Eshwarappa
National Consumer Disputes Redressal Commission · 2008 1 CPJ 30
Tribunals and Commissions26 Nov 2007
SNDP YOGAM SCHOOLS Vs S N VIJAYAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 477
Tribunals and Commissions23 Nov 2007
NARAYAN SARAN DUBEY Vs B S N L
National Consumer Disputes Redressal Commission · 2008 4 CPJ 589
Tribunals and Commissions21 Nov 2007Appeal dismissed
PARTAP SINGH Vs EMPLOYEES PROVIDENT FUND ORGANIZATION MINISTRY OF LABOUR GOVERNMENT OF INDIA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 273
Tribunals and Commissions21 Nov 2007
MABEL VALERINA OBAID Vs FALCON RETREAT PVT LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 221
Tribunals and Commissions21 Nov 2007
VIJAY SINGH Vs Sohan singh
National Consumer Disputes Redressal Commission · 2008 1 CPJ 227
Tribunals and Commissions20 Nov 2007Appeal dismissed
SOUTH WESTERN RAILWAYS Vs PINKY GUPTA
National Consumer Disputes Redressal Commission · 2008 0 CTJ 130 : 2008 0 CTJ 184 : 2008 1 CPJ 50
Tribunals and Commissions20 Nov 2007
KANAKALATA BHUYAN Vs KALINGA HOSPITAL LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 337
Tribunals and Commissions19 Nov 2007
FIAT INDIA PVT LIMITED Vs S K VERMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 145
Tribunals and Commissions19 Nov 2007Appeal partly allowed
SRI VASAVI ENTERPRISES Vs ROYAL SUNDARAM ALLIANCE INSURNCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 302