Tribunals and Commissions11 Dec 2007Appeal allowed
Deo Kumar Singh Vs C B P SINHA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 205 : 2009 2 CPC 698
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 681 of 1,389
Tribunals and Commissions11 Dec 2007Appeal dismissed
JET AIRWAYS INDIA LTD Vs Abdul Wahid
National Consumer Disputes Redressal Commission · 2008 3 CPJ 27
Tribunals and Commissions07 Dec 2007
HOSHIARPUR IMPROVEMENT TRUST Vs MAJOR AMRIT LAL SAINI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 249 : 2008 1 CPR 202
Tribunals and Commissions07 Dec 2007Appeal dismissed
NEERU @ PARVINDER KAUR Vs SHASHI GUPTA (Dr.)
National Consumer Disputes Redressal Commission · 2008 1 CPJ 43
Tribunals and Commissions04 Dec 2007Appeal dismissed
PARMINDER KAUR Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2008 1 CPJ 26
Tribunals and Commissions04 Dec 2007Revision Petition dismissed
JAYAPRAPHA H PHALE Vs M T LAD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 257 : 2008 1 CPR 152
Tribunals and Commissions04 Dec 2007Petition dismissed
NITA NASKAR Vs MANAS KUMAR MOITRA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 12
Tribunals and Commissions03 Dec 2007Appeal allowed
ORIENTAL INSURANCE CO LTD Vs AVINASH SINGH AND SONS
National Consumer Disputes Redressal Commission · 2008 2 CPJ 197
Tribunals and Commissions03 Dec 2007Revision Petitions dismissed
SAI DATTA DEVELOPERS AND PROMOTERS Vs SHANTARAM A NAIK
National Consumer Disputes Redressal Commission · 2008 1 CPJ 248
Tribunals and Commissions03 Dec 2007Revision Petition dismissed
AIR INDIA Vs Prakash Singh
National Consumer Disputes Redressal Commission · 2008 0 CTJ 136 : 2008 1 CPJ 334 : 2008 1 CPR 158
Tribunals and Commissions03 Dec 2007
SAIL ROURKELA STEEL PLANT Vs TRINATH DAS MOHINI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 405
Tribunals and Commissions03 Dec 2007
Tata Motors Ltd Vs LACHIA SETTY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 151
Tribunals and Commissions03 Dec 2007
DAYA RAM Vs Union Bank of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 216
Tribunals and Commissions03 Dec 2007Revision Petition dismissed
Urban Improvement Trust Vs MUKESH SORAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 330 : 2008 1 CPR 156
Tribunals and Commissions03 Dec 2007Revision Petition allowed
ABHINANDAN Vs AJIT KUMAR VERMA
National Consumer Disputes Redressal Commission · 2008 1 CPR 163
Tribunals and Commissions30 Nov 2007
TIRUPATI TEXTILES Vs NORTH EASTERN CARRYING CORPORATION
National Consumer Disputes Redressal Commission · 2008 1 CPJ 212
Tribunals and Commissions30 Nov 2007
Chhattisgarh State Electricity Board Vs INDRA DEV CHOUDHARY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 350
Tribunals and Commissions30 Nov 2007
A NAGAMMA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 4 CPJ 507
Tribunals and Commissions30 Nov 2007Appeal allowed
SURRINDER SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 210 : 2008 2 CPR 124 : 2008 3 CPR 255
Tribunals and Commissions30 Nov 2007Appeal dismissed
POST MASTER POST OFFICE Vs CHHABILA PARSHAD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 15