Tribunals and Commissions04 Jan 2008Revision Petition dismissed
SHIV KUMAR MALHAN Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 500
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 679 of 1,389
Tribunals and Commissions03 Jan 2008Appeal dismissed
KAILASH CHANDRA KALKHUNDIA Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 282
Tribunals and Commissions03 Jan 2008Appeals dismissed
KRISHI SEWA KENDRA Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 217
Tribunals and Commissions03 Jan 2008Appeal dismissed
H S TULI Vs Post Graduate Institute of Medical Education and Research
National Consumer Disputes Redressal Commission · 2008 1 CPJ 392
Tribunals and Commissions03 Jan 2008Revision Petition dismissed
VINEET KHURANA Vs BAJAJ TRAVELS PVT LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 263 : 2008 1 CPJ 493
Tribunals and Commissions02 Jan 2008Appeal dismissed
B G BUSAPPAIAH Vs HOLDSWORTH MEMORIAL HOSPITAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 194
Tribunals and Commissions01 Jan 2008Appeal dismissed
New India Assurance Co Ltd Vs GIRDHARI LAL TICKOO
National Consumer Disputes Redressal Commission · 2008 2 CPJ 282
Tribunals and Commissions31 Dec 2007Appeal dismissed
CONSUMERS INTERESTS PROTECTION AND RESEARCH ASSOCIATION CIPRA Vs RAMESH CHABRA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 558
Tribunals and Commissions26 Dec 2007
ASIANET SATELLITE COMMUNICATIONS LTD Vs T N NINAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 460
Tribunals and Commissions26 Dec 2007Appeals disposed of
British Airways Vs RABINDRA NATH PATI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 102
Tribunals and Commissions26 Dec 2007Appeal allowed
SHAFA MEDICAL AGENCIES Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 235
Tribunals and Commissions22 Dec 2007Appeal partly allowed
Naseem Begum Vs LAXMI NARAIN ARORA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 200 : 2008 2 CPR 24
Tribunals and Commissions20 Dec 2007
TARUN KUMAR GHAI Vs MALIBU ESTATE PVT LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 309 : 2008 1 CPR 329
Tribunals and Commissions20 Dec 2007
RAMESH JAIN Vs Jagroop Singh
National Consumer Disputes Redressal Commission · 2008 1 CPJ 233 : 2008 1 CPR 221
Tribunals and Commissions20 Dec 2007
Maruti Udyog Limited Vs NARENDER KUMAR VERMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 22
Tribunals and Commissions20 Dec 2007
JOGINDER KUMAR GUPTA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 360 : 2008 1 CPR 302
Tribunals and Commissions20 Dec 2007Appeals allowed
STATE POLLUTION CONTROL BOARD Vs ASHALATA SAHOO
National Consumer Disputes Redressal Commission · 2008 1 CPJ 408
Tribunals and Commissions20 Dec 2007
KAMLA GUPTACOMPLAINA Vs SHARDENDU BALI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 368 : 2008 1 CPR 322
Tribunals and Commissions20 Dec 2007Appeals dismissed
PRADIPTA KUMAR DAS Vs GOPAL CHARAN JENA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 258
Tribunals and Commissions19 Dec 2007Appeal allowed
SUB POST MASTER Vs SUN PHARMACEUTICAL INDUSTRIES LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 474