Tribunals and Commissions09 Jan 2008
RAJASTHAN STATE PENSION AND PENSIONERS WELFARE DEPARTMENT Vs M M TIWARI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 312
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 678 of 1,389
Tribunals and Commissions09 Jan 2008Appeal disposed of
Rattan Chand Vs State Bank of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 223
Tribunals and Commissions09 Jan 2008Appeal allowed
G BALAKRISHNA PAI Vs SREE NARAYANA MEDICAL MISSION GENERAL HOSPITAL AND T B CLINIC
National Consumer Disputes Redressal Commission · 2008 2 CPJ 93
Tribunals and Commissions09 Jan 2008Appeal disposed of
ORIENTAL INSURANCE COMPANYN Vs Rajinder Kumar
National Consumer Disputes Redressal Commission · 2008 2 CPJ 40
Tribunals and Commissions09 Jan 2008Appeal partly allowed
BLAZE FLASH COURIERS P LTD Vs ROHIT J POLADIYA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 452
Tribunals and Commissions09 Jan 2008Appeal allowed
NATIONAL INSURANCE COMPANY LTD Vs USHA PURI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 383
Tribunals and Commissions08 Jan 2008Appeal allowed
BHAGAT RAM Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 2008 2 CPJ 561
Tribunals and Commissions08 Jan 2008
Abdul Saleem Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 304
Tribunals and Commissions08 Jan 2008Revision Petition dismissed
BHOPAL MOTORS PVT LTD Vs Saudan Singh
National Consumer Disputes Redressal Commission · 2008 2 CPJ 174
Tribunals and Commissions08 Jan 2008Revision Petition dismissed
PUBLIC HEALTH ENGINEERING DEPARTMENT Vs MADAN LAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 479 : 2008 1 CPR 339
Tribunals and Commissions08 Jan 2008Appeal allowed
KHEM RAJ SHARMA Vs ASHOK KUMAR SHARMA AND CO
National Consumer Disputes Redressal Commission · 2008 2 CPJ 141 : 2008 2 CPR 76
Tribunals and Commissions08 Jan 2008
JAWAHIR LAL BHAT Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 213
Tribunals and Commissions08 Jan 2008Appeal allowed
MADHU JAIN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2008 2 CPJ 42
Tribunals and Commissions07 Jan 2008Appeal partly allowed
SENIOR SUPDT OF POST OFFICES Vs SEWA RAM VERMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 398 : 2009 2 UAD 74 : 2010 1 UC 526
Tribunals and Commissions07 Jan 2008Appeal dismissed
HOTEL SHIVA CONTINENTAL Vs TELECOM CENTRE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 323
Tribunals and Commissions07 Jan 2008Revision Petition dismissed
Lufthansa German Airlines Vs SURINDER KAUR BAJAJ
National Consumer Disputes Redressal Commission · 2008 2 CPJ 66
Tribunals and Commissions07 Jan 2008Appeal allowed
STATE BANK OF INDIAN Vs JAGAT PARKASH RANA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 190
Tribunals and Commissions07 Jan 2008Appeal dismissed
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs SINDHUBHAI KHANDERAO KHAIRNAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 403
Tribunals and Commissions07 Jan 2008Revision Petition allowed
Zee Turner Limited Vs Sanjeev Chauhan
National Consumer Disputes Redressal Commission · 2008 1 CPJ 318
Tribunals and Commissions04 Jan 2008
KAMAL RAJ MALHOTRA Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2008 2 CPJ 299 : 2008 2 CPR 82